Cigarette And Other Tobacco Products (Prohibition Of Advertisement And Regulation Of Trade And Commerce, Production Supply & Distribution) Act, 2003 — Section 4

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Tribunals and Commissions15 Apr 2019Dismissed

S.S. Deshpande, Proprietor Of M/S. Prarthana Developers Vs Diana Alphonoso Of Om Shakti Sra Co-Op. Hsg. Society Ltd. & 3 Ors

National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0132

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Tribunals and Commissions15 Apr 2019Disposed Off

Vivek Chhabra & Anr Vs M/S. Janta Land Promoters Limited

National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0123

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Tribunals and Commissions15 Apr 2019Dismissed

Satwinder Singh Vs Dr. Gurmeet Singh Chhina & 2 Ors

National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0082

Indian Penal Code, 1860 — Section 304A

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Tribunals and Commissions15 Apr 2019Dismissed

M/S. Mahindra & Mahindra Financial Services Ltd Vs Mukesh Kumar & Anr

National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0081

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Tribunals and Commissions15 Apr 2019Disposed Off

Rajesh Sahana Vs M/S. Unitech Limited

National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0080

Indian Penal Code, 1860 — Section 120B, 406, 420Environment Protection Act, 1986 — Section 5(3)

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Tribunals and Commissions12 Apr 2019Allowed

Vasant D. Surywanshi Vs Tata Motors (P) Ltd. & 3 Ors

National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0122

Consumer Protection Act, 1986 — Section 22, 22A

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Tribunals and Commissions12 Apr 2019Dismissed

Bharti Axa General Insurance Company Ltd Vs Nirmal Singh & Anr

National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0079

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Tribunals and Commissions12 Apr 2019Disposed Off

Santosh Kataria Vs Paarsavnath Hessa Developers Pvt. Ltd. & Anr

National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0078

Haryana Real Estate (Regulation And Development) Act, 2016 — Section 19(4)Haryana Real Estate (Regulation And Development) Rules, 2017 — Rule 15

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Tribunals and Commissions12 Apr 2019Disposed Off

Vishal Dua & Anr Vs M/S. IREO Grace Realtech Pvt. Ltd

National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0077

Consumer Protection Act, 1986 — Section 14(1)(c), 14(1)(d), 21

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Tribunals and Commissions12 Apr 2019Disposed Off

Promila Kashyap Vs M/S. IREO Grace Realtech Pvt. Ltd. & Anr

National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0076

Consumer Protection Act, 1986 — Section 14(1)(c), 14(1)(d), 21

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Tribunals and Commissions12 Apr 2019Dismissed

Chhaya Sharma Vs Branch Manager, State Bank Of India & Anr

National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0059

Consumer Protection Act, 1986 — Section 21(b)

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Tribunals and Commissions12 Apr 2019Dismissed

United India Insurance Co. Ltd Vs Exotic India & Anr

National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0058

Consumer Protection Act, 1986 — Section 21(b)

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Tribunals and Commissions12 Apr 2019Dismissed

Satish Kumar Vs Electricity Distribution Division, Nakur Paschimanachal Vidyut Vitran Nigam Ltd

National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0057

Consumer Protection Act, 1986 — Section 21(b)Electricity Act, 2003 — Section 126, 127, 135, 136, 137, 138, 139, 140

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Tribunals and Commissions12 Apr 2019Dismissed

National Insurance Co. Ltd Vs Kuldeep Singh

National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0056

Consumer Protection Act, 1986 — Section 21(b), 25, 27

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Tribunals and Commissions12 Apr 2019Dismissed

Ramavatar Sahu Vs Naresh Kumar Sahu

National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0036

Consumer Protection Act, 1986 — Section 21(b)

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Tribunals and Commissions12 Apr 2019Dismissed

Raj Kumar Srivastava Vs United Automobiles & 2 Ors

National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0035

Consumer Protection Act, 1986 — Section 21(b)

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