COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments

27,776 judgments · page 238 of 1,389

Tribunals and Commissions12 Apr 2019Dismissed

Jagatrai Pangi Vs Chief Construction Engineer & 2 Ors

National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0034

Consumer Protection Act, 1986 — Section 21(b)Land Acquisition Act, 1894 — Section 11, 12

Tribunals and Commissions11 Apr 2019Dismissed

New India Assurance Co. Ltd Vs M/S. Harak Chandra Flour Mills Ltd

National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0121

Consumer Protection Act, 1986 — Section 21(b)

Tribunals and Commissions11 Apr 2019Dismissed

Pooja Gupta & 2 Ors Vs Sarita Lohia & Anr

National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0075

Tribunals and Commissions11 Apr 2019Disposed Off

Residences Unitech Buyer Association Vs M/S. Unitech Limited

National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0074

Consumer Protection Act, 1986 — Section 12(1)(b)

Tribunals and Commissions11 Apr 2019Dismissed

New India Assurance Co. Ltd Vs M/S. Pradeep Kumar Trilokchand

National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0055

Tribunals and Commissions11 Apr 2019Dismissed

Bishakha Ghosal Vs Dr. Nirmalya Basu & Anr

National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0054

Tribunals and Commissions11 Apr 2019Dismissed

Surinder Kumar Sarna Vs Parsvnath Developers Limited

National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0053

Consumer Protection Act, 1986 — Section 2(r)Constitution Of India, 1950 — Article 14

Tribunals and Commissions11 Apr 2019Disposed Off

Kanwal Batra & Anr Vs Supertech Limited & Anr

National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0052

Tribunals and Commissions10 Apr 2019Dismissed

Senior Branch Manager, Bank Of India Vs Qamrun Nisa & Anr

National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0073

Tribunals and Commissions10 Apr 2019Dismissed

Liberty General Insurance Ltd.( Earlier Known As Liberty Videocon General Insurance Co. Ltd.) Vs Pranali Popat Suryavanshi

National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0051

Motor Vehicles Act, 1988 — Section 15, 15(1), 149

Tribunals and Commissions10 Apr 2019Dismissed

New India Assurance Company Ltd Vs Ajay Kumar

National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0050

Tribunals and Commissions10 Apr 2019Dismissed

Global Education & Services Vs Mukesh Prabhulal Chauhan

National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0049

Tribunals and Commissions10 Apr 2019Dismissed

Oriental Insurance Co. Ltd Vs M/S. Shraddha Traders

National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0048

Consumer Protection Act, 1986 — Section 21(b)Indian Penal Code, 1860 — Section 114, 379, 380

Tribunals and Commissions10 Apr 2019Dismissed

Savita Devi & Anr Vs I.D.B.I. Federal Life Insurance Company Limited & Anr

National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0047

Insurance Act, 1938 — Section 64VBConsumer Protection Act, 1986 — Section 21(b)

Tribunals and Commissions10 Apr 2019Allowed

Anant Kumar Jha & Anr Vs Indraprastha Apollo Hospital

National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0046

Consumer Protection Act, 1986 — Section 13(2), 24(A)

Tribunals and Commissions10 Apr 2019

P.A. Appasamy Vs Manager, Vijaya Health Centre & 5 Ors

National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0009

Consumer Protection Act, 1986 — Section 2(1)(c), 2(1)(g), 2(1)(o), 3, 12, 15, 19, 22(2), 24ALimitation Act, 1963 — Section 5Consumer Protection Regulations, 2005 — Regulation 14(1)(iii), 14(1)(iv)

Tribunals and Commissions10 Apr 2019

Jalandhar Improvement Trust & Anr Vs Pooja Garg

National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0008

Consumer Protection Act, 1986 — Section 2(1)(r), 2(1)(g), 2(1)(o)

Tribunals and Commissions09 Apr 2019Dismissed

Regional Manager, M/S. Cholamandalam Ms General Ins. Co. Ltd Vs Anant Kumar & Anr

National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0072

Consumer Protection Act, 1986 — Section 21(b)

Tribunals and Commissions09 Apr 2019

ICICI Bank Ltd Vs Mrinal Kanti Paul

National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0045

Consumer Protection Act, 1986 — Section 2(1)(d)

Tribunals and Commissions09 Apr 2019Dismissed

Hyundai Motors India Ltd Vs Suresh Kumar Sharma & Anr

National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0010