Tribunals and Commissions03 Apr 2019Dismissed
Carrier Midea India Pvt. Ltd Vs B.K. Verma & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0025
Consumer Protection Act, 1986 — Section 21(b)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 240 of 1,389
Tribunals and Commissions03 Apr 2019Dismissed
Reliance Nippon Life Insurance Company Limited Vs Shaheb Hussain
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0024
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions03 Apr 2019Allowed
M/S. TDI Infratech Ltd Vs Jasleen Wlia & Ors
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0023
Arbitration And Conciliation Act, 1996 — Section 5, 8
Tribunals and Commissions03 Apr 2019Disposed Off
Kishor Kumar Singh Vs Branch Manager, State Bank Of India
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0022
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions02 Apr 2019Allowed
M/S. Premium Compostos India Private Limited Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0070
Arbitration and Conciliation Act, 1996 — Section 16
Tribunals and Commissions02 Apr 2019Dismissed
Administrator Smt. Tara Bai Desai, Charitable Opthalmic Trust Hospital Vs Managing Director, Supreme Elevators India Pvt. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0042
Consumer Protection Act, 1986 — Section 2(1)(d)
Tribunals and Commissions02 Apr 2019Dismissed
Chief Commercial Manager (Refunds) & 2 Ors Vs Sanjeevan Guru
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0041
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions02 Apr 2019Dismissed
Nitishree Infrastructure Pvt. Ltd. & Anr Vs Anju Bansal
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0021
Arbitration And Conciliation Act, 1996 — Section 31(5)
Tribunals and Commissions02 Apr 2019Disposed Off
Dr. H.C. Visvesvaraya & 2 Ors Vs M/S. Sri Sumeru Realty Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0020
Consumer Protection Act, 1986 — Section 14
Tribunals and Commissions02 Apr 2019Disposed Off
Saurav Sekhri Vs M/S. Kashish Developers Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0019
Indian Contract Act, 1872 — Section 63Consumer Protection Act, 1986 — Section 21Limitation Act, 1908 — Article 54, 113
Tribunals and Commissions02 Apr 2019Partly Allowed
M/S. Royal Sundaram General Insurance Company Limited Vs Ashok Kumar Somani & Anr
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0007
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions02 Apr 2019Dismissed
Sahil Garg Vs Chief Manager/Manager, Bank Of Baroda & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0006
Consumer Protection Act, 1986 — Section 24A
Tribunals and Commissions01 Apr 2019Disposed Off
Sanwar Mal Kedia Vs Today Homes & Infrastructure Private Limited
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0040
Consumer Protection Act, 1986 — Section 25, 27, 27A, 27A(1)(c)Constitution Of India, 1950 — Article 32, 226, 227
Tribunals and Commissions01 Apr 2019Disposed Off
Air India Ltd Vs Banibrata Poddar
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0018
Consumer Protection Act, 1986 — Section 2(1)(g), 2(1)(o), 21(b)
Tribunals and Commissions01 Apr 2019Disposed Off
Capt. Vikram Singh Toor & Anr Vs M/S. Kashish Developers Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0017
Indian Contract Act, 1872 — Section 63Limitation Act, 1908 — Article 54, 113
Tribunals and Commissions01 Apr 2019Allowed
M/S. D.D. Motors Vs New India Assurance Company Ltd
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0003
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions01 Apr 2019Disposed Off
Dinesh Kumar Paliwal Vs Today Homes & Infrastructure Private Limited
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0002
Consumer Protection Act, 1986 — Section 25, 27, 27A, 27A(1)(c)Constitution Of India, 1950 — Article 32, 226, 227
Tribunals and Commissions01 Apr 2019Dismissed
Greater Mohali Area Development Authority (Gmada) Vs Anupam Garg
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0001
Consumer Protection Act, 1986 — Section 19Punjab Regional And Town Planning And Development (Amendment) Act, 2013 — Section 45(3)
Tribunals and Commissions29 Mar 2019Dismissed
Mayank Chabra Vs Suchita Gupta & Anr
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0103
Tribunals and Commissions29 Mar 2019Disposed Off
Improvement Trust, Barnala Vs Manmohan Singh
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0102