Tribunals and Commissions08 Apr 2019Disposed Off
M/S. Ravi Motors Vs Mohan Singh & Anr
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0011
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 239 of 1,389
Tribunals and Commissions05 Apr 2019Disposed Off
Brig. (Retd.) Rakesh Dhir & Anr Vs M/S. Parsvnath Developers Ltd
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0033
Consumer Protection Act, 1986 — Section 21, 21(1)(a)(i)
Tribunals and Commissions05 Apr 2019Allowed
Raj Kumar Rathore Vs M/S. Piyush Infrastructure India Pvt. Ltd. & 5 Ors
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0016
Consumer Protection Act, 1986 — Section 21(a)(i)
Tribunals and Commissions05 Apr 2019Allowed
Monika Dudani Mehtab Vs Parsavnath Developers Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0015
Consumer Protection Act, 1986 — Section 2(1)(o), 19
Tribunals and Commissions05 Apr 2019Allowed
Prasanna Lakshmi Vs Maxivision Laser Center Pvt. Ltd
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0014
Constitution Of Indian, 1950 — Article 21Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions05 Apr 2019Disposed Off
Janko Devi & 3 Ors — Vs National Insurance Company Limited & Anr
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0013
Consumer Protection Act, 1986 — Section 27Income Tax Act, 1961 — Section 2(28A), 194A
Tribunals and Commissions05 Apr 2019Dismissed
Life Insurance Corporation Of India Vs Jaswinder Kaur
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0012
Consumer Protection Act, 1986 — Section 21(b)Insurance Act, 1938 — Section 45
Tribunals and Commissions05 Apr 2019Disposed Off
Chairman And Managing Director, Air India Ltd. Airlines & 2 Ors Vs Gokul Chandra Chakrabarti & Anr
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0005
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions04 Apr 2019Dismissed
Divisional Railway Manager, S.E. Railway Chakradharpur Division & Anr Vs Suprava Patel
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0120
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions04 Apr 2019Dismissed
Bharat Kalra Vs M/S. India Infoline Housingh
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0071
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions04 Apr 2019Disposed Off
DLF Homes Panchkula Pvt. Ltd Vs Rajiv Tanwar
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0043
Tribunals and Commissions04 Apr 2019Allowed
Mridul Jain Vs Home Shop 18 & Anr
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0032
Consumer Protection Act, 1986 — Section 2(1)(d), 2(r), 2(r)(3), 14, 21(b)
Tribunals and Commissions04 Apr 2019Dismissed
Gaurav Govind Tripathi Vs Manager, Divya Prem Sewa Mission & Anr
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0031
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions04 Apr 2019
Frankfinn Institute Of Air Hostess Training & Anr Vs Aashima Jarial
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0030
Consumer Protection Act, 1986 — Section 2(1)(d), 2(r)
Tribunals and Commissions04 Apr 2019
Sanjivani Cold Storage & Ice Factory Vs Shripal
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0029
Consumer Protection Act, 1986 — Section 2(1)(d), 21(b)
Tribunals and Commissions04 Apr 2019Dismissed
Managing Director (Atmanand Krishna Shanbhag) Chariot World Tours Limited Vs K.R. Garudadhwajan
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0028
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions04 Apr 2019Disposed Off
Daraksha Khan Vs IREO Grace Realtech Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0027
Consumer Protection Act, 1986 — Section 14(1)(c), 14(1)(d)
Tribunals and Commissions04 Apr 2019Dismissed
M/S. S.B. Jewellers Vs United India Insurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0004
Indian Penal Code, 1860 — Section 380, 457
Tribunals and Commissions03 Apr 2019Dismissed
United India Insurance Co. Ltd. & Anr Vs S. Narayanan
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0131
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions03 Apr 2019Dismissed
C. Pramod Kumar & 2 Ors Vs Amareshwara Nursing Home & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0026