COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments

27,776 judgments · page 241 of 1,389

Tribunals and Commissions29 Mar 2019Allowed

Anjana Bansilal Thakkar Vs M/S. Shwas Homes Pvt. Ltd. & 2 Ors

National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0101

Consumer Protection Act, 1986 — Section 3Kerala Real Estate (Regulation And Development ) Rules, 2018 — Rule 18, 19

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Tribunals and Commissions29 Mar 2019Disposed Off

V. Siva Kumar Vs M/S. M3M India Private Limited & Anr

National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0100

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Tribunals and Commissions29 Mar 2019Disposed Off

Vishal Malik & Anr Vs Pioneer Urban Land And Infrastructure Ltd

National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0099

Consumer Protection Act, 1986 — Section 14, 14(1)(c), 14(1)(d)Haryana Real Estate (Regulation And Development) Rules, 2017 — Rule 15

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Tribunals and Commissions29 Mar 2019Dismissed

Chairman And Managing Director, Ajeet Ajay Estate And Resort Pvt. Ltd Vs Dinesh

National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0084

Consumer Protection Act, 1986 — Section 21(b)

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Tribunals and Commissions29 Mar 2019Dismissed

Maninder Singh Grewal Vs M/S. Conscient Infrastructure Pvt. Ltd. & 2 Ors

National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0083

Consumer Protection Act, 1986 — Section 19

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Tribunals and Commissions28 Mar 2019Dismissed

Star Health & Allied Insurance Co. Ltd. & Anr Vs Balbir Kumar & Anr

National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0110

Consumer Protection Act, 1986 — Section 21(b)

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Tribunals and Commissions28 Mar 2019Dismissed

Sangeeta Devi Vs SBI General Insurance Company Ltd. & 2 Ors

National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0109

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Tribunals and Commissions28 Mar 2019Dismissed

M/S. Vindhya Projects Pvt. Ltd. & Anr Vs Susobhan Chakraborty & 7 Ors

National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0098

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Tribunals and Commissions28 Mar 2019Disposed Off

Rosy Sharma Vs Unitech Hi-Tech Developers Ltd. & Anr

National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0097

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Tribunals and Commissions28 Mar 2019Disposed Off

Abhishek Khanna & Anr Vs M/S. IREO Grace Realtech Private Limited & 4 Ors

National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0096

Consumer Protection Act, 1986 — Section 14(1)(c), 14(1)(d)

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Tribunals and Commissions28 Mar 2019Disposed Off

Gunish Chawla & Anr Vs IREO Grace Realtech Pvt. Ltd

National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0095

Consumer Protection Act, 1986 — Section 14(1)(c), 14(1)(d)

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Tribunals and Commissions28 Mar 2019Allowed

Angadi Vijaya Laxmi & Anr Vs Modi & Modi Constructions

National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0082

Consumer Protection Act, 1986 — Section 21(b)

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Tribunals and Commissions28 Mar 2019Dismissed

Bechuram Sarkar Vs Dr. Tara Shankar Bhatterjee

National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0081

Consumer Protection Act, 1986 — Section 21(b)

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Tribunals and Commissions28 Mar 2019Dismissed

Dr. A.K. Basu Vs Kalikinkar Ghosh

National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0080

Consumer Protection Act, 1986 — Section 21(b)

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Tribunals and Commissions28 Mar 2019Dismissed

M/S. Gokul Properties Vs Sri. Pradip Kumar Bagchi & Ors

National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0079

Consumer Protection Act, 1986 — Section 19

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Tribunals and Commissions28 Mar 2019Dismissed

Satish Kumar & 3 Ors Vs Dr. Rajendro Sangwan

National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0078

Consumer Protection Act, 1986 — Section 19Indian Penal Code, 1860 — Section 304A

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Tribunals and Commissions27 Mar 2019Disposed Off

Amit Arora Vs IREO Grace Realtech Pvt. Ltd

National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0094

Consumer Protection Act, 1986 — Section 14(1)(c), 14(1)(d)

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Tribunals and Commissions27 Mar 2019Disposed Off

Ritu Hasija & Anr Vs IREO Grace Realtech Pvt. Ltd

National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0093

Consumer Protection Act, 1986 — Section 14(1)(c), 14(1)(d), 21

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Tribunals and Commissions27 Mar 2019Disposed Off

Murali Kittu Vs M/S. Parsvnath Developers Ltd

National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0092

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Tribunals and Commissions27 Mar 2019Allowed

Kavighei & Anr Vs M/S. Uppal Housing Pvt. Ltd. & Anr

National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0091

Consumer Protection Act, 1986 — Section 2(o), 21(a)(i)

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