Tribunals and Commissions25 Mar 2019Disposed Off
Sunil Kumar Shivhare Vs Unitech Ltd
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0060
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 243 of 1,389
Tribunals and Commissions25 Mar 2019Allowed
Dinky E.K. Augustine Vs M/S. Bhagirathi Abasan Pvt. Ltd. & 8 Ors
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0059
Consumer Protection Act, 1986 — Section 21(a)(i)
Tribunals and Commissions25 Mar 2019Dismissed
M/S. Muthoot Fincorp Ltd. & Anr Vs Tatineni Vijaya Kumar
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0039
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions19 Mar 2019Disposed Off
Aditya Hospital & Anr Vs Baby Vignesh
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0058
Tribunals and Commissions19 Mar 2019Dismissed
Jan Jagran Samiti Vs Vimla Devi & Ors
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0057
Consumer Protection Act, 1986 — Section 27
Tribunals and Commissions19 Mar 2019Dismissed
Regional Manager, Central Warehousing Corporation Vs Md. Mozammel Haque & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0056
Consumer Protection Act, 1986 — Section 2(1)(d)Limitation Act, 1963 — Article 14
Tribunals and Commissions19 Mar 2019Allowed
Nanda Dulal Mitra & Anr Vs Ashit Mukherjee @ Keshab Mukherjee
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0055
Consumer Protection Act, 1986 — Section 12(1)(c), 17, 17(1)(a)(i)
Tribunals and Commissions19 Mar 2019Allowed
M/S. Madhudhar Petrochem Vs Oriental Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0054
Tribunals and Commissions19 Mar 2019Disposed Off
Mohd. Rafat Khan Vs SRS Real Estate Ltd
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0040
Consumer Protection Act, 1986 — Section 25, 27
Tribunals and Commissions18 Mar 2019Allowed
Soumitra Kumar Shaw Vs Lokhandwala Kataria Constructions Private Limited & Anr
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0053
Consumer Protection Act, 1986 — Section 2(1)(b), 2(1)(c), 2(1)(o), 2(1)(d), 2(1)(r), 2(1)(g), 3, 19
Tribunals and Commissions18 Mar 2019Disposed Off
Ritu Sahai Vs Unitech Limited
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0052
Tribunals and Commissions18 Mar 2019Allowed
Malay Kumar Dutta & Anr Vs Jayanta Bhadury
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0038
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions18 Mar 2019Dismissed
M/S. R.D.S. Project Ltd Vs Scoda Auto India Private Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0037
Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(d)(i), 2(1)(d)(ii), 3
Tribunals and Commissions18 Mar 2019Disposed Off
Mridulika Gupta & 6 Ors Vs M/S. Agarwal Associates (Promoters) Ltd
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0036
Consumer Protection Act, 1986 — Section 15, 17(i)(a), 19, 24A,Code Of Civil Procedure, 1908 — Section 11Limitation Act, 1963 — Section 5
Tribunals and Commissions15 Mar 2019Partly Allowed
Shriram S. Kane Vs Ujwala D. Andrews & Ors
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0051
Indian Contract Act, 1872 — Section 9
Tribunals and Commissions15 Mar 2019Dismissed
Dharambir Vs Oriental Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0050
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions15 Mar 2019Dismissed
National Agricultural Co-Operative Marketing Federation Of India Ltd Vs Medepudi Ravi Kumar & 7 Ors
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0049
Tribunals and Commissions15 Mar 2019Dismissed
A.P. State Seeds Development Corporation Ltd. & Anr Vs Medepudi Ravi Kumar & 6 Ors
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0048
Tribunals and Commissions15 Mar 2019Allowed
M/S. Patesaria Brothers Vs Branch Manager, National Insurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0047
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions15 Mar 2019Disposed Off
Narender Kumar Jain Vs Taneja Developers & Infrastructure Ltd
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0046