Tribunals and Commissions27 Mar 2019Disposed Off
Rajiv Kumar Gupta & Anr Vs Laureate Buildwell Pvt. Ltd
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0090
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 242 of 1,389
Tribunals and Commissions27 Mar 2019Dismissed
Saurabh Jain Vs Amritsar Improvement Trust
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0077
Tribunals and Commissions27 Mar 2019Dismissed
M/S. Balaji Graphics Vs New India Assurance Co. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0076
Tribunals and Commissions27 Mar 2019Disposed Off
Subhankar Bhattacharjee & Anr Vs M/S. Progressive Developers & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0075
Consumer Protection Act, 1986 — Section 2(1)(d), 19
Tribunals and Commissions27 Mar 2019Allowed
Sanjay Roy Chaudhary & Anr Vs M/S. Uppal Housing Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0074
Consumer Protection Act, 1986 — Section 2(o), 21(a)(i)
Tribunals and Commissions26 Mar 2019Dismissed
Kanwaljit Singh Vs Aviva Lic & Anr
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0089
Tribunals and Commissions26 Mar 2019Dismissed
Jyotika Vs Tata Aig General Insurance Company Ltd. & Ors
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0073
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions26 Mar 2019Dismissed
Palamkuklampu Sethu Madhavan Ranganadham Through Lrs Vs New India Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0072
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions26 Mar 2019
Manager, Psn Automotive Marketing Private Limited & 2 Ors Vs K.P. Shreeja
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0071
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions26 Mar 2019Dismissed
Mahindra Housing Rural Finance Ltd Vs Nirbhay
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0070
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions26 Mar 2019Dismissed
Balmukund Vs Shri Ram Transport
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0069
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions26 Mar 2019Dismissed
M/S. Aviva Life Insurance Co. Ltd Vs Bimla Nainwal & 3 Ors
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0068
Tribunals and Commissions26 Mar 2019Disposed Off
Rakesh Kumar Vs M/S Vatika Landbase Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0067
Consumer Protection Act, 1986 — Section 13(4), 21Code Of Civil Procedure, 1908 — Order 7 Rule 10A
Tribunals and Commissions26 Mar 2019Disposed Off
Jaya Vij & Anr Vs M/S. Unitech Ltd
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0066
Consumer Protection Act, 1986 — Section 2(r), 2(r)(1)
Tribunals and Commissions25 Mar 2019Disposed Off
Kare Electronics And Development Pvt. Ltd Vs Roshan Jain & 3 Ors
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0088
Tribunals and Commissions25 Mar 2019Dismissed
M/S. Omega Elevator Vs C.K. Pamecha & Ors
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0065
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions25 Mar 2019Dismissed
Senior Superintendent Of Post Offices & 2 Ors Vs Rajnikant Sharma
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0064
Indian Post Office Act, 1898 — Section 6
Tribunals and Commissions25 Mar 2019
Tata Aig Life Insurance Co. Ltd. & Anr Vs Jhalu Roy & 4 Ors
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0063
Insurance Act, 1938 — Section 45
Tribunals and Commissions25 Mar 2019Disposed Off
United India Insurance Co. Ltd Vs Pratap Singh & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0062
Tribunals and Commissions25 Mar 2019Dismissed
Shikha Vs JTPL Townships Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0061
Consumer Protection Act, 1986 — Section 19Punjab Apartment And Property Regulation Rules, 1995 — Rule 17