Tribunals and Commissions15 Mar 2019Allowed
Shashi Kala Gupta Vs M/S. Omaxe Chandigarh Extension Developers Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0045
Consumer Protection Act, 1986 — Section 2(1)(d), 19
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 244 of 1,389
Tribunals and Commissions14 Mar 2019Dismissed
Banothu Thirupathi Vs Seed Works International Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0087
Tribunals and Commissions14 Mar 2019
Meeta Subhashbhai Dixit Vs Birla Sun Life Insurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0035
Tribunals and Commissions14 Mar 2019Dismissed
M/S. TDI Infrastructure Ltd Vs Sushil Kumar Goyal
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0034
Consumer Protection Act, 1986 — Section 19, 19A
Tribunals and Commissions14 Mar 2019Disposed Off
Gyan Jotinder Singh Bindra & Anr Vs Bengal Unitech Universal Infrastructure Private Limited & 5 Ors
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0033
Tribunals and Commissions14 Mar 2019Disposed Off
General Manager, M/S. Shourya Towers Pvt. Ltd. & 2 Ors Vs Varun Shahi
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0031
Punjab Apartment And Property Regulation Rules, 1995 — Rule 17
Tribunals and Commissions14 Mar 2019Dismissed
M/S. Taneja Developers & Infrastructure Ltd Vs Kuldeep Singh Minhas
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0030
Consumer Protection Act, 1986 — Section 19, 19A, 25, 27
Tribunals and Commissions13 Mar 2019Dismissed
United India Insurance Co. Ltd Vs M/S. Sumatex Ltd
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0032
Tribunals and Commissions13 Mar 2019Disposed Off
Syndicate Bank Vs Laxmi Nivas Plastics Pvt. Ltd. & 3 Ors
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0029
Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(d)(ii)Limitation Act, 1963 — Section 14
Tribunals and Commissions13 Mar 2019Disposed Off
Anil Shantilal Gandhi Vs M/S Sahara Prime City Ltd
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0028
Tribunals and Commissions13 Mar 2019Allowed
General Manager, Hdfc Ergo General Insurance Company Ltd. & Anr Vs Venkata Ramesh Dabbara & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0019
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions12 Mar 2019Dismissed
ICICI Bank Ltd Vs Namdeo Dhondiba Mohite
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0086
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions11 Mar 2019Disposed Off
D.D. Upankar Vs Nelco Co-Operative Housing Society Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0044
Tribunals and Commissions11 Mar 2019
Mahindra & Mahindra Ltd.Tractor Division Vs Nandlal & 3 Ors
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0027
Consumer Protection Act, 1986 — Section 2(1)(a), 13(1)(c)
Tribunals and Commissions11 Mar 2019Partly Allowed
Krishna Vs Haryana Urban Development Authority
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0026
Consumer Protection Act, 1986 — Section 16
Tribunals and Commissions11 Mar 2019Disposed Off
New India Assurance Co. Ltd Vs Basudeo Rai & Anr
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0025
Tribunals and Commissions11 Mar 2019Dismissed
National Insurance Company Ltd Vs M/S. Ganesha International
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0024
Consumer Protection Act, 1986 — Section 25, 27
Tribunals and Commissions11 Mar 2019Dismissed
Aviva Life Insurance Co. India Ltd. & Anr Vs Mamta Rani
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0023
Tribunals and Commissions08 Mar 2019Disposed Of
Jaswant Kumar Bhatia Vs Gul K. Achhra
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0108
Tribunals and Commissions08 Mar 2019Disposed Of
Kanta Gul Achhra Vs Jaswant Kumar Bhatia
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0107
Consumer Protection Act, 1986 — Section 27