COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments

27,776 judgments · page 246 of 1,389

Tribunals and Commissions06 Mar 2019Dismissed

National Insurance Co. Ltd Vs Ram Prakash Srivastava & 2 Ors

National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0002

Consumer Protection Act, 1986 — Section 21(b)Motor Vehicle Act, 1988 — Section 29, 39, 192, 207Central Motor Vehicles Rules, 1989 — Rule 42, 47(1)

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Tribunals and Commissions05 Mar 2019Disposed Of

M/S. Oricon Enterprises Ltd Vs Divisional Manager, New India Assurance Co. Ltd

National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0104

IRDA (Protection Of Policyholders' Interest) Regulations, 2002 — Regulation 9

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Tribunals and Commissions05 Mar 2019Disposed Off

Oriental Insurance Co. Ltd. & Anr Vs M/S. Munjani Brothers

National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0020

Indian Penal Code, 1860 — Section 114, 392

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Tribunals and Commissions05 Mar 2019Disposed Off

Divisional Manager, New India Assurance Co. Ltd Vs M/S. Oricon Enterprises Ltd

National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0012

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Tribunals and Commissions05 Mar 2019Disposed Off

Housing Development & Infrastructure Ltd Vs Maureen Pereira

National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0011

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Tribunals and Commissions01 Mar 2019Disposed Off

Ms. Manisha Gupta & 3 Ors Vs M/S Birla Sun Life Insurance Company Ltd

National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0010

Indian Penal Code, 1860 — Section 34, 304, 379, 411

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Tribunals and Commissions01 Mar 2019Dismissed

M/S. K N Resourses Pvt. Ltd Vs Divisional Manager/Regional Manager, Oriental Insurance Co. Ltd. & 2 Ors

National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0003

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Tribunals and Commissions01 Mar 2019Dismissed

Allahabad Bank Vs Subhash Kumar Mittal

National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0001

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Tribunals and Commissions28 Feb 2019Disposed Off

Oriental Insurance Co. Ltd Vs Naresh Kumar Jindal

National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0098

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Tribunals and Commissions28 Feb 2019Disposed Off

Anil Kumar Sharma Vs Regional Manager, Reliance Life Insurance Company Ltd. & 2 Ors

National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0097

Consumer Protection Act, 1986 — Section 21(b)

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Tribunals and Commissions28 Feb 2019Dismissed

Dr. K. Mamatha Vs D. Stephen Babu

National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0096

Consumer Protection Act, 1986 — Section 21(b)

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Tribunals and Commissions28 Feb 2019Dismissed

Chief Executive Officer, Interglobe Aviation Ltd. (Indigo) & 2 Ors Vs Pratyush Chowdhury

National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0095

Consumer Protection Act, 1986 — Section 21(b)

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Tribunals and Commissions28 Feb 2019Disposed Off

Assistant Commissioner Commercial Tax Vs New India Assurance Co. Ltd. & Anr

National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0094

Insurance Act, 1938 — Section 34(1)

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Tribunals and Commissions28 Feb 2019Allowed

Malana Power Company Ltd Vs Oriental Insurnace Co. Ltd

National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0093

Consumer Protection Act, 1986 — Section 21

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Tribunals and Commissions28 Feb 2019Dismissed

National Institute For Orthapedically Handicapped (Now Known As National Institute For Locomotor Disabilities (Divyangjan) & 3 Ors Vs Mamoni Khatun & Anr

National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0092

Consumer Protection Act, 1986 — Section 19

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Tribunals and Commissions28 Feb 2019Dismissed

Dr. T. Das Vs Mamoni Khatun & 4 Ors

National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0091

Consumer Protection Act, 1986 — Section 19

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Tribunals and Commissions28 Feb 2019Dismissed

New India Assurance Co. Ltd Vs M/S. Sumangal Traders

National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0075

Monopolies and Restrictive Trade Practices (MRTP) Act, 1969 — Section 12B, 36A

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Tribunals and Commissions27 Feb 2019Dismissed

Rambriksha Prasad Vs Dr. Mrs. Suniti Sinha

National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0090

Consumer Protection Act, 1986 — Section 21(b)

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Tribunals and Commissions27 Feb 2019Dismissed

Maruti Suzuki India Ltd Vs Shikha Shantanu Sharma & Anr

National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0089

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Tribunals and Commissions27 Feb 2019Dismissed

Devendra Kumar Goel Vs Chief Manager, Union Bank Of India & 4 Ors

National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0088

Information Technology Act, 2000 — Section 43, 66, 72Consumer Protection Act, 1986 — Section 3, 14(1)(d)

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