Tribunals and Commissions20 Feb 2019Partly Allowed
Manager, Legal Deptt, N.A.I.Co. Ltd Vs M/S. Oswal Plastic Industries
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0067
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 248 of 1,389
Tribunals and Commissions20 Feb 2019Disposed Off
M/S. Troikaa Pharmaceuticals Ltd Vs National Insurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0066
Consumer Protection Act, 1986 — Section 12(c)
Tribunals and Commissions20 Feb 2019Disposed Off
Ramesh Kumat Tahiliani Vs M/S. Unitech Ltd
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0065
Tribunals and Commissions20 Feb 2019Dismissed
Nirmal Kumar Pandey Vs M/S. Aditya Construction Company India Pvt. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0061
Consumer Protection Act, 1986 — Section 21(a)(i)
Tribunals and Commissions19 Feb 2019Dismissed
ICICI Bank Limited & Anr Vs Manoj Kumar & Anr
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0060
Tribunals and Commissions19 Feb 2019Allowed
Kanchan Malik Vs M/S. Unitech Ltd
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0059
Tribunals and Commissions19 Feb 2019Allowed
Vikram Sarin & Anr Vs M/S. Unitech Hi-Tech Developers Ltd
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0050
Tribunals and Commissions19 Feb 2019Disposed Off
Merlin Projects Ltd. & Anr Vs Pandav Roy & Anr
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0047
Consumer Protection Act, 1986 — Section 19Securitisation And Reconstruction of Financial Assets And Enforcement of Security Interest Act, 2002 — Section 13(2)
Tribunals and Commissions19 Feb 2019Allowed
Mustafabhai Ibrahimbhai Salar Vs Samved Hospital & 4 Ors
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0036
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions18 Feb 2019Disposed Off
Avinash Bhalla & Anr Vs Mapsko Builders Private Limited
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0058
Tribunals and Commissions18 Feb 2019Dismissed
Shankarnarayan & Anr Vs B.T. Jayanthi
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0044
Tribunals and Commissions18 Feb 2019Dismissed
Chairman, Reliance Life Insurance Co. Ltd. & Anr Vs Singaram Patel
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0037
Insurance Act, 1938 — Section 45
Tribunals and Commissions15 Feb 2019Allowed
Kailash Prasad Singh Vs V.R. Sinha & Anr
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0064
Tribunals and Commissions15 Feb 2019Dismissed
Parsvnath Developers Ltd Vs Sanjay Talwar & Anr
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0054
Consumer Protection Act, 1986 — Section 19, 19A
Tribunals and Commissions15 Feb 2019Disposed Off
Mayur Saraf Vs M/S. Raheja Developers Ltd
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0053
Indian Contract Act, 1872 — Section 54, 55
Tribunals and Commissions15 Feb 2019Dismissed
Ayan Mistri Vs M/S. Shiva Institute Of Management And Studies
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0049
Tribunals and Commissions15 Feb 2019Dismissed
HDFC Life Insurance Company Limited & Anr Vs Abdul Kayyum
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0048
Tribunals and Commissions15 Feb 2019Dismissed
Parsvnath Developers Ltd Vs Ajay Talwar & Anr
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0043
Consumer Protection Act, 1986 — Section 19, 19A
Tribunals and Commissions15 Feb 2019Dismissed
Laj Exports Limited Vs National Insurance Company Limited
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0042
Tribunals and Commissions15 Feb 2019Dismissed
Collector & District Magistrate & 6 Ors Vs Papeeta Meena & Anr
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0035