Tribunals and Commissions15 Feb 2019Dismissed
Vila India Vs Maratha Mandal Institute Of Dental Sciences
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0034
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 249 of 1,389
Tribunals and Commissions15 Feb 2019Dismissed
Amulya Marketing Agency Pvt. Ltd Vs ICICI Bank Ltd
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0033
Consumer Protection Act, 1986 — Section 19, 19A, 20(1)(b), 24AConstitution Of India, 1950 — Article 14, 15, 16, 32, 226, 227, 323A 323B
Tribunals and Commissions14 Feb 2019Disposed Off
Sarbjit Singh Virk Vs M/S. Parsvnath Developers Limited
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0057
Tribunals and Commissions14 Feb 2019Disposed Off
Yash Manoj Handa & Anr Vs Parsvnath Developers Limited
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0056
Tribunals and Commissions14 Feb 2019Disposed Off
Paratha Sarathi Mukherjee & 2 Ors Vs Parsvnath Developers Limited
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0055
Tribunals and Commissions14 Feb 2019Dismissed
Sahara India Commercial Corporation Ltd. & 2 Ors Vs Sheetal Surinder Kumar Chaddha & Anr
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0032
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions14 Feb 2019Dismissed
Dr. Pratibha Khosla & Anr Vs Randhir Garg & Associates & Anr
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0024
Limitation Act, 1963 — Section 14Consumer Protection Act, 1986 — Section 17
Tribunals and Commissions13 Feb 2019Dismissed
Speed Post Rajasthan University So & Anr Vs Ravi Aggarwal
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0105
Indian Post Office Act, 1898 — Section 6Consumer Protection Act, 1986 — Section 2(o), 3, 14(d)Evidence Act, 1872 — Section 106
Tribunals and Commissions13 Feb 2019Disposed Off
Charulata Hari Moorjani & Anr Vs M/S. Unitech Limited
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0041
Tribunals and Commissions13 Feb 2019Dismissed
M/S. Kolkata Edu & Business Gurukul Vs Sahabuddin Naskar & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0031
Tribunals and Commissions13 Feb 2019Dismissed
Dr. Ravi Agarwal Vs Speed Post, Rajasthan University & Anr
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0030
Indian Post Office Act, 1898 — Section 6Consumer Protection Act, 1986 — Section 3Indian Post Office Rules, 1933 — Rule 66(B)
Tribunals and Commissions13 Feb 2019Partly Allowed
United India Insurance Company Limited Vs Aji Pal & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0029
Indian Penal Code, 1860 — — Section 380
Tribunals and Commissions13 Feb 2019Dismissed
R.K. Sood & Ors Vs Manager Coustomers Servive Citi Bank Member Services & Ors
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0028
Tribunals and Commissions13 Feb 2019Dismissed
Puran Chand Aggarwal & Anr Vs Union Of India & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0027
Consumer Protection Act, 1986 — Section 3Railway Claims Tribunal Act, 1987 — Section 13(1), 13(1A), 15Indian Railway Act, 1989 — Section 123(c)(2), 124, 124A
Tribunals and Commissions13 Feb 2019Disposed Off
Naresh Gaur Vs M/S. Taneja Development Infrastructures Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0023
Tribunals and Commissions13 Feb 2019Disposed Off
M/S. Ansal Housing & Construction Ltd. & Anr Vs Mahipal Singh Mann
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0019
Punjab Apartments and Property Regulation Act, 1995 — Section 14
Tribunals and Commissions13 Feb 2019Disposed Off
Vineet Kumar & Anr Vs M/S. Dlf Universal Limited & Anr
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0018
Tribunals and Commissions12 Feb 2019Disposed Off
Vineet Suri Vs Unitech Reliable Projects Ltd
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0040
Tribunals and Commissions11 Feb 2019Dismissed
Kamruddin Khan Vs Reliance General Insurance Company Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0104
Tribunals and Commissions11 Feb 2019Dismissed
Harjit Singh Vs Birla Sun Life Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0103