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National Consumer Disputes Redressal Commission judgments

27,776 judgments · page 251 of 1,389

Tribunals and Commissions06 Feb 2019

M/S. Leatheroid Plastics Pvt. Ltd Vs Canara Bank

National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0003

Consumer Protection Act, 1986 — Section 2(d)(ii), 21Securitisation and Reconstruction of Financial Assets and Enforcement of Securities Interest Act, 2002 — Section 13(2)
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Tribunals and Commissions01 Feb 2019Dismissed

Onkar Singh Sandhu Vs B.S. Prasad & 2 Ors

National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0006

Consumer Protection Act, 1986 — Section 12Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4), 14, 14(a)(b), 14(2)
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