Tribunals and Commissions23 Jan 2019Disposed Off
Chandrakala Devi & Anr Vs Branch Manager, Central Bank Of India
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0054
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 253 of 1,389
Tribunals and Commissions23 Jan 2019Dismissed
M/S. HDFC Bank Vs Anish Munjal
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0053
Tribunals and Commissions23 Jan 2019Dismissed
B.K. Malhotra & Anr Vs Dewan Housing Finance Corporation Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0052
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions22 Jan 2019Dismissed
M/S. SRK - Vishal Joint Venture Vs United India Insurance Company Ltd
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0088
Tribunals and Commissions22 Jan 2019Disposed Off
Om Prakash Chhabra Vs M/S. Unitech Limited
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0087
Tribunals and Commissions22 Jan 2019Disposed Off
Sushil Manchanda Vs Unitech Reliable Projects Pvt. Ltd
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0086
Tribunals and Commissions22 Jan 2019Dismissed
New India Insurance Co. Ltd & Anr Vs Dr. Siya Ram Meena & Ors
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0050
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions22 Jan 2019Disposed Off
S. Lakshmanan Vs New India Assurance Co. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0049
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions22 Jan 2019Dismissed
New India Assurance Co. Ltd Vs Delhi Power Co. Ltd
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0048
Consumer Protection Act, 1986 — Section 19, 24A, 24A(1), 24A(2)Code of Criminal Procedure, 1973 — Section 173
Tribunals and Commissions22 Jan 2019Allowed
Krishan Kumar Khatri & Anr Vs Earth Infrastructure Ltd. & 5 Ors
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0047
Consumer Protection Act, 1986 — Section 2(1)(d), 19
Tribunals and Commissions21 Jan 2019Dismissed
Ranjay Trehan Vs Jagat Motors & Anr
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0085
Tribunals and Commissions21 Jan 2019Disposed Off
Rajivnayan Gupta & Anr Vs M/S. Unitech Ltd
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0084
Tribunals and Commissions21 Jan 2019Disposed Off
Mamta Singh & Anr Vs M/S. Unitech Limited
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0083
Tribunals and Commissions21 Jan 2019Dismissed
Sunil Kapoor Vs Reebok West Wind Retails & 3 Ors
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0051
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions21 Jan 2019Dismissed
Vijay Mal Patwa Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0046
Code of Criminal Procedure, 1973 — Section 154
Tribunals and Commissions21 Jan 2019Dismissed
IFFCO - Tokio General Ins. Co. Ltd. & Anr Vs M/S. M.D.R. Constructions
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0045
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions18 Jan 2019Dismissed
Aura Infrastructure Pvt. Ltd Vs Rajesh Kumar Singhal
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0097
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions18 Jan 2019Disposed Off
M/S. Ahaar Feeds Vs Future Generali India Insurance Company
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0082
Tribunals and Commissions18 Jan 2019Disposed Off
Debobrata Naskar Vs Bidyut Addya & 8 Ors
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0081
Tribunals and Commissions18 Jan 2019Disposed Off
M/S. Pramoda Hospitals & 3 Ors Vs Y. Maithreyi
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0044