Tribunals and Commissions31 Jan 2019Disposed Off
Ashish Mahajan Vs Unitech Limited & Anr
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0069
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 252 of 1,389
Tribunals and Commissions30 Jan 2019Disposed Off
M/S. Sona Poultry Farm Vs Canara Bank & Anr
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0099
Tribunals and Commissions30 Jan 2019Dismissed
Dineshbhai Muktilal Mehta Vs National Insurance Company Limited
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0098
Tribunals and Commissions30 Jan 2019Dismissed
Darshan Singh Vs HDFC Standard Life Insurance Company Limited & Anr
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0068
Tribunals and Commissions30 Jan 2019Dismissed
Lalit Rohr Fitting Ltd Vs Vap Induction (I) Pvt. Ltd
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0067
Consumer Protection Act, 1986 — Section 2(1)(d)
Tribunals and Commissions30 Jan 2019Dismissed
Manager, Punjab National Bank & Anr Vs Susanta Chattopadhyay
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0066
Consumer Protection Regulations, 2005 — Regulation 13, 14(1)(i)
Tribunals and Commissions29 Jan 2019Dismissed
Arun Kumar Pandey Major & Anr Vs Kamal Agencies
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0065
Tribunals and Commissions29 Jan 2019Allowed
Chief Manager, State Bank Of India & 2 Ors Vs Manika Sarkar
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0061
Consumer Protection Act, 1986 — Section 21(b)Indian Penal Code, 1860 — Section 409, 420Code of Criminal Procedure, 1973 — Section 438
Tribunals and Commissions29 Jan 2019Dismissed
Abdul Rahiman Khader Vs Rafique, Partner, Airlines Travels & Haji Umrah & 3 Ors
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0060
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions28 Jan 2019
A.C. Rajashekhakar Vs T.T. Paranthaman & Anr
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0064
Tribunals and Commissions28 Jan 2019Disposed Off
ICICI Lombard General Insurance Co. Ltd Vs Honest Bio-Vet Pvt. Ltd
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0062
Tribunals and Commissions25 Jan 2019Dismissed
Punjab & Sing Bank Vs Manoj Kumar Vijan ( Deceased) & 5 Ors
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0063
Tribunals and Commissions25 Jan 2019Allowed
Dinesh Joshi Vs Dr. Geeta Jindal Aarogya & Anr
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0059
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions25 Jan 2019Dismissed
National Insurance Co. Ltd Vs Anil Trading Co.
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0058
Consumer Protection Act, 1986 — Section 21(b)Motor Vehicles Act, 1988 — Section 52, 66
Tribunals and Commissions25 Jan 2019
Animesh Kumar Vs Veena Cooperative Group Housing Society & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0057
Consumer Protection Act, 1986 — Section 21(a)(i)
Tribunals and Commissions24 Jan 2019Dismissed
Aggarwal Tractors Vs Ram Pharan & Anr
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0091
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions24 Jan 2019Dismissed
Prem Arora Vs Partap Auto India Pvt. Ltd
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0090
Tribunals and Commissions24 Jan 2019Dismissed
Zonal Manager/General Manager Bilaspur (C.G.) & Anr Vs Purushottam Mohta
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0056
Railways Act, 1989 — Section 100
Tribunals and Commissions23 Jan 2019Disposed Off
Pawan Kumar Singh Vs State Bank Of India & 3 Ors
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0089
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions23 Jan 2019Dismissed
Life Insurance Corporation Of India Vs Kamlesh
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0055