Tribunals and Commissions11 Feb 2019Disposed Off
Sau. Janabai Gawali & Anr Vs M/S. Tapadiya Constructions & Anr
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0039
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 250 of 1,389
Tribunals and Commissions11 Feb 2019Dismissed
Sunshine Tiles Co. Pvt. Ltd Vs Dinesh D. Chodankar & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0026
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions11 Feb 2019Dismissed
M/S. M.N.R. Exports Pvt. Ltd Vs M/S. Shree Niwas Cotton Mills & 3 Ors
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0025
Consumer Protection Act, 1986 — Section 2(b), 2(c), 2(d), 2(o), 2(m), 12
Tribunals and Commissions11 Feb 2019Disposed Off
Stanley Lawrence Pereira Vs Standard Chartered Bank
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0014
Tribunals and Commissions11 Feb 2019Dismissed
M/S Suncon & Anr Vs Sharmishtha Ghosh (Debnath)
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0012
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions08 Feb 2019Disposed Of
Brig. Sudhir Kumar Chaudhary (Retd.) & Anr Vs Parsvnath Developers Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0102
Consumer Protection Act, 1986 — Section 19(4)
Tribunals and Commissions08 Feb 2019Disposed Off
Oriental Insurance Co. Ltd Vs M/S. Manilal Dayalji & Co.
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0052
Tribunals and Commissions08 Feb 2019Disposed Off
Shafeeque Kadambot Ibrahim Vs M/S. Nucleus Premium Properties Pvt. Ltd
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0045
Tribunals and Commissions08 Feb 2019Disposed Off
M/S. Manilal Dayalji & Co. Vs Oriental Insurance Company Limited
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0038
Tribunals and Commissions08 Feb 2019Dismissed
Air Force Naval Housing Board & Ors Vs Mahesh Nag
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0015
Tribunals and Commissions07 Feb 2019Dismissed
M/S. Kapil Chit Funds Pvt. Ltd. & Ors Vs Kolli Anjaneyulu
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0078
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions07 Feb 2019
Piyush Bansal Vs Dr. Sk Tewari & Anr
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0022
Tribunals and Commissions07 Feb 2019Disposed Off
Vishal Malhotra & Anr Vs M/S. Parsvnath Developers Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0021
Tribunals and Commissions07 Feb 2019Dismissed
Divisional Manager, United India Insurance Co. Ltd. & Anr Vs Mangu Singh
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0017
Motor Vehicles Act, 1988 — Section 157, 157(2)
Tribunals and Commissions07 Feb 2019Dismissed
Suyojit Infrastructure Ltd. & Ors Vs Dr. Indira Rupchandji Ostwal & Anr
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0016
Tribunals and Commissions07 Feb 2019Dismissed
M/S. Rawalwasis Steel Plant Ltd Vs Oriental Insurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0008
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions07 Feb 2019Dismissed
M/S. R.R. Sen & Bros Pvt. Ltd Vs M/S. United India Insurance Company Ltd
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0007
Tribunals and Commissions06 Feb 2019Dismissed
M/S. Ramakrishna Electronics Vs United India Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0101
Tribunals and Commissions06 Feb 2019
Ch. Ramadevi Vs Country Club & Anr
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0077
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions06 Feb 2019Dismissed
Bajaj Allianz General Insurance Co. Ltd Vs M. Thirupathi Reddy
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0051