Tribunals and Commissions18 Jan 2019Dismissed
New India Assurance Company Ltd Vs M/S. Abrol Engineering Company Pvt. Ltd
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0041
Consumer Protection Act, 1986 — Section 21(b)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 254 of 1,389
Tribunals and Commissions17 Jan 2019
IFFCO Tokio General Insurance Co. Ltd Vs Jaysukhlal Jentilal Nakum
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0111
Central Motor Vehicles Rules, 1989 — Rule 2, 2(p), 7Motor Vehicles Act, 1988 — Section 2(21)
Tribunals and Commissions17 Jan 2019Disposed Of
Safecon Apartments Pvt. Ltd Vs Sujoy Biswas & 25 Ors
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0110
Tribunals and Commissions17 Jan 2019Dismissed
Amrita Rosha Vs Prem Kumar Mehta & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0080
Consumer Protection Act, 1986 — Section 2(1)(g), 2(1)(o), 2(1)(r), 3, 17, 19Companies Act, 2013 — Section 149(12)
Tribunals and Commissions17 Jan 2019Disposed Off
Dy. Housing Commissioner, RHB & 2 Ors Vs Kamlesh Limani
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0040
Tribunals and Commissions17 Jan 2019Dismissed
Bathinda Development Authority Vs Gurvrinder Singh & Anr
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0039
Consumer Protection Act, 1986 — Section 2(1)(d), 19
Tribunals and Commissions17 Jan 2019Dismissed
Bhatinda Development Authority Vs Gursimran Singh
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0038
Consumer Protection Act, 1986 — Section 2(1)(d), 19
Tribunals and Commissions17 Jan 2019Disposed Off
Shamshul Hoda Khan Vs M/S. Ireo Victory Valley Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0037
Haryana Fire Service Act, 2009 — Section 15(2)
Tribunals and Commissions17 Jan 2019Disposed Off
United India Insurance Co. Ltd Vs Surat Ram
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0036
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions17 Jan 2019Dismissed
M/S. Atam Vallabh Knits & Anr Vs New India Assurance Co. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0035
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions17 Jan 2019Dismissed
Bathinda Development Authority Vs Gurdas Singh
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0034
Consumer Protection Act, 1986 — Section 21(b)Indian Contract Act, 1872 — Section 10
Tribunals and Commissions17 Jan 2019Dismissed
Tandra Das Vs Dr. Shymal Sarkar
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0033
Consumer Protection Act, 1986 — Section 12, 15, 19, 19A
Tribunals and Commissions17 Jan 2019Dismissed
Amrita Rosha Jain Vs Bhavendra Kumar & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0032
Consumer Protection Act, 1986 — Section 2(1)(g), 2(1)(o), 2(1)(r), 3, 19, 19APunjab Apartment and Property Regulation Act, 1995 — Section 9Companies Act, 2013 — Section 149, 149(8), 149(12)
Tribunals and Commissions16 Jan 2019Dismissed
M/S. Bahubali Traders (P) Ltd Vs M/S. Cholamandalam Ms General Insurance Co. Ltd. & Ors
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0096
West Bengal Fire Services Act, 1950 — Section 10(2), 12, 13, 14(2), 15(2), 18, 19, 38Motor Vehicles Act, 1988 — Section 39, 43, 192
Tribunals and Commissions16 Jan 2019Dismissed
M/S. Coastal Vyapaar (P) Ltd Vs M/S. Cholamandalam Ms General Insurance Co. Ltd. & Ors
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0079
West Bengal Fire Services Act, 1950 — Section 10(2), 12, 13, 14(2), 15(2), 18, 19, 38Motor Vehicle Act, 1988 — Section 39, 43
Tribunals and Commissions16 Jan 2019Dismissed
M/S. Emaar Hills Township Private Limited Vs Narala Srinivasula Reddy & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0031
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions16 Jan 2019Disposed Off
Dr. Vishwnath Dudani Vs Pramod Goel & 5 Ors
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0030
Tribunals and Commissions16 Jan 2019Dismissed
Reliance Nippon Life Insurance Company Limited Vs Sanjeev Patel
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0029
Consumer Protection Act, 1986 — Section 21(b)IRDAI (Protection of Policyholders’ Interests) Regulations, 2002 — Section 2(1)(d), 4(8)
Tribunals and Commissions15 Jan 2019Dismissed
M/S. Tata Aig General Insurance Company Ltd Vs Ring Road Honda & Anr
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0026
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions14 Jan 2019Disposed Off
Anu Kohli & Anr Vs Supertech Ltd
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0095