COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments

27,776 judgments · page 256 of 1,389

Tribunals and Commissions08 Jan 2019Dismissed

State Bank Of India Vs Sushma Goyal

National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0076

Consumer Protection Act, 1986 — Section 21(b)Indian Contract Act, 1872 — Section 171
Tribunals and Commissions04 Jan 2019Dismissed

Dr. Swaroop Gopal Vs Goli Venkateshwar Rao & 4 Ors

National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0072

Code of Civil Procedure, 1908 — — Section 161, Order 16 Rule 1, Order 18 Rule 4Consumer Protection Act, 1986 — Section 13, 13(4)(v), 13(4)(iii), 13(4)(v)