Tribunals and Commissions14 Jan 2019Disposed Off
M/S Supertech Ltd Vs Anu Kohli & Anr
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0028
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 255 of 1,389
Tribunals and Commissions14 Jan 2019Disposed Off
Rahul Bhargava Vs M/S. Ansal Housing & Construction Ltd
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0027
Tribunals and Commissions14 Jan 2019Dismissed
Shiva Co-Operative House Building Society Vs Soma Devi & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0025
Tribunals and Commissions14 Jan 2019Dismissed
IFFCO Tokio General Vs Nutan Sharma
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0024
Tribunals and Commissions11 Jan 2019Disposed Off
Manmeet Singh & Anr Vs Unitech Hi-Tech Developers Ltd. & 3 Ors
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0078
Tribunals and Commissions11 Jan 2019Disposed Off
Vipin Kumar, Proprietor Vs United India Insurance Company Limited & Anr
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0023
Tribunals and Commissions10 Jan 2019Disposed Off
Syndicate Bank Vs Sushmita Dasgupta
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0094
Tribunals and Commissions10 Jan 2019Disposed Off
Chief In Charge Of M/S. Country Vacations & Anr Vs Jayanti Mukherjee
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0077
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions10 Jan 2019Dismissed
South Central Railway Vs Molleti Annapurna
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0022
Tribunals and Commissions10 Jan 2019Disposed Off
DLF Homes Panchkula Pvt. Ltd Vs Ashok Anand
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0021
Tribunals and Commissions10 Jan 2019Disposed Off
Pradeep Kumar Gupta Vs Ireo Grace Realtech Pvt. Ltd
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0020
Haryana Fire Service Act, 2009 — Section 15, 15(2), 15(3), 15(5)Consumer Protection Act, 1986 — Section 14(1)(c), 14(1)(d), 21
Tribunals and Commissions10 Jan 2019Disposed Off
Rupesh Singhal & Anr Vs M/S. Ireo Grace Realtech Private Limited
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0019
Tribunals and Commissions10 Jan 2019Disposed Off
Sidhartha Aggarwal Vs Ireo Grace Realtech Pvt. Ltd
National Consumer Disputes Redressal Commission · 2019 (1) CPR 660
Tribunals and Commissions10 Jan 2019Dismissed
Aruna Vs State Bank Of India & 2 Ors
National Consumer Disputes Redressal Commission · 2019 (1) CPR 266
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 14Consumer Protection Act, 1986 — Section 24A
Tribunals and Commissions09 Jan 2019Dismissed
Estate Officer, Chhattisgarh Board & Anr. Vs Rama Devi Sharma And Others
National Consumer Disputes Redressal Commission · 2019 (1) CPR 279
Tribunals and Commissions09 Jan 2019Disposed Off
Vikas Garg Vs Emmar Mgf Land Ltd. & Anr
National Consumer Disputes Redressal Commission · 2019 (1) CPR 297
Consumer Protection Act, 1986 — Section 2, 2(1)(d), 21
Tribunals and Commissions09 Jan 2019Dismissed
Bajwa Developers Ltd. & Anr Vs Harpreet Bhagirath
National Consumer Disputes Redressal Commission · 2019 (1) CPR 283
Punjab Apartment and Property Regulation Act, 1995 — Section 3, 5, 9, 12, 45Punjab Apartment and Property Regulation Rules, 1995 — Rule 17
Tribunals and Commissions09 Jan 2019Dismissed
Dr. D. Ramesh Vs Manchikanti Satish & Anr
National Consumer Disputes Redressal Commission · 2019 (1) CPR 276
Tribunals and Commissions09 Jan 2019Dismissed
Birla Sun Life Insurance Co. Ltd. & Anr Vs Surinder Singh & 3 Ors
National Consumer Disputes Redressal Commission · 2019 (1) CPR 287
Consumer Protection Act, 1986 — Section 2(1)(d), 11, 19Insurance Act, 1938 — Section 45
Tribunals and Commissions09 Jan 2019Dismissed
Pradeep Singh Vs Fortis Hospital & 3 Ors
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0012
Limitation Act, 1963 — Section 14Consumer Protection Act, 1986 — Section 19