COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments

27,776 judgments · page 247 of 1,389

Tribunals and Commissions27 Feb 2019Disposed Off

Cavale Mohan Kumar Vs Srinath Kedilaya, Proprietor, Navneeth Engineering & Consulting & 3 Ors

National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0087

Karnataka Ownership Flats (Regulation Of the Promotion Of Construction, Sale, Management And Transfer) Act, 1972 — Section 3(i)

Tribunals and Commissions26 Feb 2019Dismissed

New India Assurance Co. Ltd Vs Narvir R. Parmar

National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0086

Tribunals and Commissions26 Feb 2019Dismissed

Sumitra Samantray, Vs M/S Birla Sun Life Insurance Co. Ltd. & Anr

National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0071

Tribunals and Commissions25 Feb 2019Allowed

State Bank Of Hyderabad & Anr Vs Dr. Eunice L. Chawngthu & 3 Ors

National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0085

Consumer Protection Act, 1986 — Section 21(b)

Tribunals and Commissions25 Feb 2019Allowed

Srikanth Srikande & 2 Ors Vs Sun Shine Hospitals & Anr

National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0084

Consumer Protection Act, 1986 — Section 19

Tribunals and Commissions25 Feb 2019Disposed Off

M/S. H.S. Traders Vs Oriental Insurance Co. Ltd. & Anr

National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0083

Consumer Protection Act, 1986 — Section 2(1)(d)

Tribunals and Commissions25 Feb 2019Dismissed

LIC Of India Vs Panchfula Shriram Jadhav

National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0072

Tribunals and Commissions22 Feb 2019Dismissed

Sr. Supdt. Of Post Offices Vs Ganga Bai

National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0108

Limitation Act, 1963 — Section 5

Tribunals and Commissions22 Feb 2019Dismissed

M/S. A.S.R. Properties & 2 Ors Vs Dipankar Biswasvb

National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0082

Tribunals and Commissions22 Feb 2019Allowed

Jagannath D. Hiray & Anr Vs Lodha Crown Buildmart Pvt. Ltd. & 4 Ors

National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0081

Consumer Protection Act, 1986 — Section 2(1)(d), 2(m), 25, 27Maharashtra Ownership Flat Act, 1963 — Section 7

Tribunals and Commissions22 Feb 2019Dismissed

K.B. Magadum Vs Baleshshivappasasalatti & 2 Ors

National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0073

Maharashtra Co-Operative Societies Act, 1960 — Section 36

Tribunals and Commissions22 Feb 2019Allowed

Abdul Haq Vs Branch Manager, Rajasthan State Cooperative Bank Ltd. & 2 Ors

National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0070

Consumer Protection Act, 1986 — Section 21(b)

Tribunals and Commissions22 Feb 2019

M/S. RKM Housing Ltd. & Anr Vs Manish Bhalla

National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0063

Consumer Protection Act, 1986 — Section 24, 25, 27

Tribunals and Commissions21 Feb 2019Allowed

Kusum Lata & Anr Vs M/S. Raj 3D Scans & Anr

National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0107

Consumer Protection Act, 1986 — Section 19Medical Termination Of Pregnancy Act, 1971 — Section 3

Tribunals and Commissions21 Feb 2019Dismissed

National Insurance Co. Ltd Vs K.A. Basheer & Anr

National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0080

Tribunals and Commissions21 Feb 2019Allowed

M.K.U. Private Ltd Vs United India Insurance Company Limited

National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0079

Consumer Protection Act, 1986 — Section 2(1)(d), 2(d)(i), 21Insurance Act, 1938 — Section 64UM, 64UM(2), 64UM(3), 64UM(4)Code Of Civil Procedure, 1908 — Section 13(4)

Tribunals and Commissions21 Feb 2019Disposed Off

Manager, Bajaj Life Insurance Company Vs Parvati Bai & Anr

National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0069

Tribunals and Commissions21 Feb 2019Disposed Off

Shikha Khandelwal & Anr Vs M/S. Unitech Ltd

National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0068

Tribunals and Commissions21 Feb 2019Allowed

Prof Goddanti Omkar Nath Vs M/S. Narne Estates Pvt. Ltd

National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0062

Consumer Protection Act, 1986 — Section 21(b)

Tribunals and Commissions20 Feb 2019Dismissed

Laxmiprasad Anant Desai Vs Suresh P. Singh

National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0106