Tribunals and Commissions08 Mar 2019Dismissed
Alkaben Chetan Shah Vs Buddhadeo Enterprises & 4 Ors
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0085
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 245 of 1,389
Tribunals and Commissions08 Mar 2019Disposed Off
Gul K. Achhra Vs Jaswant Kumar Bhatia
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0043
Consumer Protection Act, 1986 — Section 27
Tribunals and Commissions08 Mar 2019Disposed Off
Preeti H. Shah Vs Buddhadeo Enterprises & 3 Ors
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0018
Tribunals and Commissions08 Mar 2019
Ashok Kumar Basu Vs Sumit Kumar Mitra
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0004
Consumer Protection Act, 1986 — Section 2(1)(d), 21(b)
Tribunals and Commissions07 Mar 2019Disposed Of
Nandkumar Atmaram Vaity & 5 Ors Vs Lily Peter Lewis (Deceased) Through Lrs & Anr
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0106
Tribunals and Commissions07 Mar 2019Disposed Off
Vithal Manik Patil Vs Lily Peter Lewis. (Deceased)
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0042
Tribunals and Commissions07 Mar 2019Disposed Off
Chandrakant Gandhi & Anr Vs M/S. Rohan Developers & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0022
Tribunals and Commissions07 Mar 2019Dismissed
Regional Secretary, Uttar Pradesh Madhyamik Shiksha Parishad Bareilly Vs Gurmeet Kaur & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0017
Tribunals and Commissions07 Mar 2019Disposed Off
M/S. Sai Pushpa Construction Vs Ms. Archana Maruti Shingade & Anr
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0016
Tribunals and Commissions07 Mar 2019Disposed Off
Rna Builders (Ng) & Anr Vs Dinesh J. Singh
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0015
Tribunals and Commissions07 Mar 2019Allowed
M/S. Joan Rita Bridget Mayne Vs M/S. Emgee Properties & Anr
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0014
Consumer Protection Act, 1986 — Section 2(1)(d)
Tribunals and Commissions07 Mar 2019Allowed
LT. Col. Retd. Haridas Mandal Vs Bank Of India
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0009
Consumer Protection Act, 1986 — Section 2(1)(d), 19Code Of Civil Procedure, 1908 — Section 60(1)
Tribunals and Commissions06 Mar 2019Disposed Of
Kailash Vitthal Mhetre Vs Shree Krishna Constructions & 4 Ors
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0105
Consumer Protection Act, 1986 — Section 11
Tribunals and Commissions06 Mar 2019Dismissed
M/S. Bhumiraj Constructions & 2 Ors Vs Ameet Arjudas Israni & Anr
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0041
Tribunals and Commissions06 Mar 2019Dismissed
Ganpat Shivajirao Jadhav Vs Vanita Ravindra Rahalkar & Anr
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0021
Bombay Public Trusts Act, 1950 — Section 50, 51Consumer Protection Act, 1986 — Section 3
Tribunals and Commissions06 Mar 2019Dismissed
Shantisadan C.H.S. Ltd Vs Kalpagam Chandramoleshwar
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0013
Tribunals and Commissions06 Mar 2019Dismissed
UCO Bank Vs Mala Ram & Ors
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0008
Tribunals and Commissions06 Mar 2019Dismissed
M.J.P. Rohailkhand University & Anr Vs Ravindra Kumar Jaiswal & Anr
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0007
Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(o), 21(b)
Tribunals and Commissions06 Mar 2019Dismissed
Punjab State Electricity Board Vs D.A.V. Centenary Senior Secondary Public School
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0006
Consumer Protection Act, 1986 — Section 12Punjab State Electricity Regulatory Commission (Electricity Supply Code And Related Matters, Regulation 2007 — Regulation 78(8)
Tribunals and Commissions06 Mar 2019
New India Assurance Co. Ltd Vs Nitin Kamalakar Ahire
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0005
Consumer Protection Act, 1986 — Section 21(b)