Tribunals and Commissions23 Apr 2019Dismissed
Proud Nature Buildtech Private Limited Vs Amandeep Singh & Anr
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0093
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 236 of 1,389
Tribunals and Commissions23 Apr 2019
Alpha G. Corp Development Pvt. Ltd. & Anr Vs Moti Ram & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0092
Tribunals and Commissions23 Apr 2019Allowed
Anil Nayyar Vs Unitech Acacia Projects Pvt. Ltd. & 3 Ors
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0091
Tribunals and Commissions23 Apr 2019Disposed Off
Amitava Shankar Guha Vs Emaar Mgf Land Ltd
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0090
Consumer Protection Act, 1986 — Section 2(r), 14, 14(1)(d), 14(1)(e), 21, 21(a)India Contract Act, 1872 — Section 74Constitution Of India, 1950 — Article 14
Tribunals and Commissions23 Apr 2019Dismissed
Sanjay Gupta & 2 Ors Vs Ajit Maurya, Director, Ford Hospital & 3 Ors
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0068
Tribunals and Commissions22 Apr 2019Allowed
Aniruddha Basu & Anr Vs Rajiv Reddy (Managing Director) & Anr
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0089
Interest Act, 1839 — Section 3
Tribunals and Commissions22 Apr 2019Disposed Off
Rahul S. Verghese & Anr Vs Unitech Limited & Anr
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0088
Consumer Protection Act, 1986 — Section 2(r), 2(r)(1)Environment Protection Act, 1986 — Section 5(3)
Tribunals and Commissions22 Apr 2019Disposed Off
Ajai Kumar & Anr Vs M/S. Supertech Limited
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0087
Consumer Protection Act, 1986 — Section 2(o)
Tribunals and Commissions22 Apr 2019Disposed Off
Kiran Vs Bharat Housing Co-Operative Society Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0067
Tribunals and Commissions22 Apr 2019
Harish Chawla Vs Puri Construction Private Limited & Anr
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0066
Consumer Protection Act, 1986 — Section 2(1)(d), 21(a)(i)Haryana Development And Regulation Of Urban Areas Rules, 1976 — Rule 17
Tribunals and Commissions22 Apr 2019
Prakash Vishwanath Tiwari Vs M/S. Monarch & Qurwshi Builders & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0065
Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(o), 21(a)(i)Maharashtra Ownership Flat Act, 1963 — Section 3, 8, 10, 11
Tribunals and Commissions18 Apr 2019Partly Allowed
M/S. Ekansh Motors Pvt. Ltd Vs Narender Kumar
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0124
Tribunals and Commissions18 Apr 2019Dismissed
M/S. Shudha Developers & 2 Ors Vs K.N. Jagadeeshaiah & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0086
Tribunals and Commissions18 Apr 2019Disposed Off
Kunverben Vajabhai Natada & 4 Ors Vs Cholamandalam Ms General Insurance Company
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0085
Tribunals and Commissions18 Apr 2019Dismissed
Ashutosh Bansal Vs Birla Institute Of Management & Technology & 4 Ors
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0064
Tribunals and Commissions18 Apr 2019Allowed
Charan Kamal Chopra Vs Dr. R.K. Gupta & Anr
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0063
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions18 Apr 2019Dismissed
Future Generali India Insurance Company Ltd Vs Inderjit Singh
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0062
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions18 Apr 2019Dismissed
Siddhnath Hospital & Ors Vs Kaushal Kumar Maurya
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0061
Tribunals and Commissions18 Apr 2019Dismissed
Bajee Govindan Vs P. Santhosh Kumar Advocte
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0060
Negotiable Instruments Act, 1881 — Section 138Consumer Protection Act, 1986 — Section 2(1)(c)(iii), 2(1)(d)(ii), 2(1)(g), 2(1)(o), 14(1)(d), 21(b), 26Code Of Civil Procedure, 1908 — Order 6 Rule 17
Tribunals and Commissions16 Apr 2019Dismissed
M/S. Sorout Mushroom Farm And Training Centre Vs National Insurance Co. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0084