Tribunals and Commissions29 May 2019Partly Allowed
Bal Mandir Sr. Sec. School Vs Akash Aggarwal & Anr
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0026
Consumer Protection Act, 1986 — Section 21(b)CBSE Rules, — Rule 14(III)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 229 of 1,389
Tribunals and Commissions28 May 2019Dismissed
C & C Towers Ltd. & 2 Ors Vs Dharam Pal Nanda
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0050
Consumer Protection Act, 1986 — Section 2(1)(d)Punjab Apartment And Property Regulation Rules, 1995 — Rule 17
Tribunals and Commissions24 May 2019Dismissed
Ranjana Bakliwal Vs Rakesh Tandan & 5 Ors
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0025
Consumer Protection Act, 1986 — Section 5, 21(b)
Tribunals and Commissions24 May 2019Dismissed
Bansi Lal Vaishnavi Vs Managing Director, Corporate Leisure And Property Developments (P) Ltd
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0024
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions24 May 2019Dismissed
Greater Mohali Area Development Authority (Gmada) Vs Amanjot Gurbans Singh
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0023
Consumer Protection Act, 1986 — Section 5, 19
Tribunals and Commissions24 May 2019Dismissed
Simha Vs Bharti Airtel Limited
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0022
Tribunals and Commissions24 May 2019Disposed Off
Gaurav Sharma & 5 Ors Vs M/S. Unitech Limited
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0021
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions23 May 2019Dismissed
Dr. Rajesh Chander & 2 Ors Vs Karamdden Khan & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0152
Consumer Protection Act, 1986 — Section 2(1)(o), 12
Tribunals and Commissions23 May 2019Dismissed
Rajasthan Housing Board & 2 Ors Vs Pradeep Kumar Sharma
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0151
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions23 May 2019Disposed Off
DLF Homes Panchkula Pvt. Ltd Vs Kalyan Singh
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0150
Tribunals and Commissions23 May 2019Disposed Off
DLF Homes Panchkula Pvt. Ltd. & Anr Vs Chander Bhan
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0149
Tribunals and Commissions23 May 2019Disposed Off
DLF Homes Panchkula Pvt. Ltd. & Anr Vs Bhawani Shankar Sharma & Anr
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0148
Tribunals and Commissions23 May 2019Disposed Off
DLF Homes Panchkula Pvt. Ltd Vs Bhal Singh & Anr
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0147
Tribunals and Commissions23 May 2019Disposed Off
DLF Homes Panchkula Pvt. Ltd Vs Surender Singh Rathee
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0146
Tribunals and Commissions23 May 2019Disposed Off
DLF Homes Panchkula Pvt. Ltd Vs Seema Pura
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0145
Tribunals and Commissions22 May 2019Allowed
Kewal Krishan Talwar Vs Dr. Nitin Prakash Mall & Or
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0156
Tribunals and Commissions22 May 2019Dismissed
Santosh Umakant Vs Tata A.I.G. General Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0111
Consumer Protection Act, 1986 — Section 13(4), 19Indian Penal Code, 1860 — Section 34, 302, 306, 498A
Tribunals and Commissions22 May 2019Disposed Off
New India Assurance Co. Ltd Vs Jahangir Sheikh
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0014
Motor Vehicles Act, 1988 — Section 66(1)
Tribunals and Commissions21 May 2019Dismissed
Shardaben Ashokbhai Lathiya Vs ICICI Prudential Life Insurance Co. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0110
Tribunals and Commissions21 May 2019Dismissed
Tata Aig General Insurance Co. Ltd Vs Mahendra Singh & Anr
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0109