Tribunals and Commissions31 Jul 2019Dismissed
M/S. VXL Realtors Pvt. Ltd Vs Ashish Thapliyal & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0140
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 221 of 1,389
Tribunals and Commissions31 Jul 2019Partly Allowed
M/S. Precious Minerals And Smelting Limted Vs United India Insurance Company Limited
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0139
Tribunals and Commissions31 Jul 2019Disposed Of
Goverdhan Nopany & Anr Vs M/S. Bengal Unitech Universal Infrastructure Private Limited
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0138
Consumer Protection Act, 1986 — Section 24A
Tribunals and Commissions31 Jul 2019Disposed Of
Anita Kaul Basu Vs Unitech Hi-Tech Developers Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0137
Tribunals and Commissions31 Jul 2019Disposed Of
Sudhanshu Gaurav & Anr Vs M/S. Unitech Ltd
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0136
Environment Protection Act, 1986 — Section 5(3)
Tribunals and Commissions31 Jul 2019Disposed Of
Mukul Adlakha Vs Unitech Limited
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0135
Indian Penal Code, 1860 — Section 120B, 406, 420Environment Protection Act, 1986 — Section 5(3)
Tribunals and Commissions31 Jul 2019Allowed
Anand Kumar Bansal Vs M/S. Premier Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0037
Consumer Protection Act, 1986 — Section 2(1)(f), 21(b)
Tribunals and Commissions30 Jul 2019Dismissed
Nitco Marble Land Vs Ashwani Sondhi & Anr
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0147
Consumer Protection Act, 1986 — Section 21(b), 25, 27
Tribunals and Commissions30 Jul 2019Disposed Of
Post Master, Head Office & Anr. Vs Sushil Aggarwal (Huf)
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0146
Tribunals and Commissions30 Jul 2019Partly Allowed
Liberty Videocon General Insurance Co. Ltd Vs Ahilya Bai & Anr
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0134
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions30 Jul 2019Disposed Of
SBI Life Insurance Company Ltd Vs Lakshmi Devi
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0133
Tribunals and Commissions30 Jul 2019Disposed Of
Mukesh Makkar Vs M/S. IREO Grace Realtech Pvt. Ltd. & 4 Ors
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0132
Consumer Protection Act, 1986 — Section 14(1)(c), 14(1)(d), 21
Tribunals and Commissions30 Jul 2019Dismissed
Sunil Gupta & Anr Vs Ansal Township Infrastructure Limited
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0131
Consumer Protection Act, 1986 — Section 24A
Tribunals and Commissions30 Jul 2019Disposed Of
Rajnish Seth Vs M/S. Parsvnath Developers Ltd
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0130
Consumer Protection Act, 1986 — Section 2(r)Constitution Of India, 1950 — Article 14
Tribunals and Commissions30 Jul 2019Disposed Of
Sandeep Mittal Vs IREO Grace Realtech Pvt. Ltd
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0129
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions30 Jul 2019Allowed
Sridharan A G Vs M/S. Mantri Castles Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0128
Consumer Protection Act, 1986 — Section 12(1)(c)
Tribunals and Commissions30 Jul 2019Disposed Of
Rajesh Ranjan & 4 Ors Vs Rajesh Ranjan & 4 Ors
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0127
Consumer Protection Act, 1986 — Section 12(1)(c), 13(6)Code Of Civil Procedure, 1908 — Order 1 Rule 8
Tribunals and Commissions29 Jul 2019Dismissed
National Irrigation Equipment Company Vs Jai Kishan
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0126
Tribunals and Commissions29 Jul 2019Allowed
L.K. Vashisht & Anr Vs M/S. Landmark Apartment Pvt. Ltd
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0125
Consumer Protection Act, 1986 — Section 2(i)(d), 19
Tribunals and Commissions29 Jul 2019Dismissed
Manasi Jewellers (P) Ltd Vs Oriental Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0123
Indian Penal Code, 1860 — Section 406