Tribunals and Commissions20 Aug 2019Dismissed
Mahadeo Balku Bhosale Vs Shabir Illahi Bagwan & 6 Ors
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0049
Consumer Protection Act, 1986 — Section 21(b)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 217 of 1,389
Tribunals and Commissions20 Aug 2019Dismissed
M/S. Ess Dee Nutek Infinities (P) Ltd Vs Yashwant Singh @ K.K. Singh & Anr
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0048
Consumer Protection Act, 1986 — Section 2(1)(d)
Tribunals and Commissions20 Aug 2019Disposed Off
Sunita Devi Vs Branch Manager, Life Insurance Corporation Of India & Anr
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0047
Consumer Protection Act, 1986 — Section 21(b)Insurance Act, 1938 — Section 45
Tribunals and Commissions20 Aug 2019Allowed
Birla Sun Life Insurance Co. Ltd Vs Konchada Ravi Kumar
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0046
Tribunals and Commissions20 Aug 2019Dismissed
Indian Institute Of Planning & Management Vs Paramjit Singh Rekhi
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0045
Tribunals and Commissions19 Aug 2019Disposed Of
Kulwinder Kaur & 2 Ors Vs State Bank Of Patiala & Anr
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0088
Tribunals and Commissions19 Aug 2019Disposed Of
Universal Sompo General Insurance Company Limited Vs M/S. S.S Enterprise & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0087
Tribunals and Commissions19 Aug 2019Dismissed
JVVNL And Others Vs Ashu Mal Sindhi
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0086
Tribunals and Commissions19 Aug 2019Disposed Of
Indian Overseas Bank Vs M/S. S.S. Enterprise & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0085
Tribunals and Commissions19 Aug 2019Disposed Of
Surinder Singh Saini And Others Vs Blossom Cooperative House Building First Society Ltd. & Ors
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0084
Tribunals and Commissions19 Aug 2019Dismissed
Vikalp Mohan & Anr Vs M/S. Umang Realtech Pvt. Ltd. & Ors
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0083
Consumer Protection Act, 1986 — Section 24A, 24A(2)
Tribunals and Commissions19 Aug 2019Allowed
Vinamra Shyamji Sharma Vs Three C Shelters Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0081
Consumer Protection Act, 1986 — Section 14, 14(1)(d), 14(1)(I), 21, 21(1)Indian Contract Act, 1872 — Section 54, 55, 74Interest Act, 1978 — Section 3
Tribunals and Commissions19 Aug 2019Disposed Off
Ayodhya Faizabad Development Authority Vs Nath Bux Singh
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0044
Tribunals and Commissions19 Aug 2019Partly Allowed
Dr. Bareet Chand Vs IMS Engineering College & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0043
Tribunals and Commissions19 Aug 2019Disposed Off
Air India (Nacil) Vs Ashok Kumar Singla & Anr
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0042
Consumer Protection Act, 1986 — Section 3, 14(1)(d)
Tribunals and Commissions19 Aug 2019Dismissed
Jaipur Vidyut Vitran Nigam Ltd Vs M/S. Oswal Papers Pvt. Ltd
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0041
Tribunals and Commissions19 Aug 2019Disposed Off
N. Swaroopa & Anr Vs Unitech Ltd
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0040
Environment Protection Act, 1986 — Section 5(3)
Tribunals and Commissions16 Aug 2019Allowed/Disposed Of
Maya Mundey Vs Divisional Manager, Life Insurance Corporation Of India
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0082
Tribunals and Commissions16 Aug 2019Disposed Of
Ravinder Chopra Vs M/S. Taneja Developers And Infrastructure Ltd. & 3 Ors
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0080
Tribunals and Commissions16 Aug 2019Disposed Of
Yadvendra Singh Vs Unitech Acacia Prohect Pvt. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0079