COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments

27,776 judgments · page 215 of 1,389

Tribunals and Commissions03 Sept 2019Allowed

Divisional Railway Manager, Western Railway Vs Raju Devi Suryavanshi & Anr

National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0006

Consumer Protection Act, 1986 — Section 21(b)Railways Act, 1989 — Section 100

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Tribunals and Commissions03 Sept 2019Allowed

Chandrima Enterprises Vs Abdul Halim & Anr

National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0003

Consumer Protection Act, 1986 — Section 21(b)

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Tribunals and Commissions03 Sept 2019Dismissed

Sapthagiri Residents Welfare Association Vs M/S. Sri Constructions & 3 Ors

National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0002

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Tribunals and Commissions03 Sept 2019Dismissed

M/S. Hotel Roop Basant Pvt. Ltd Vs Jana Small Finance Bank Ltd. & Anr

National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0001

Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(d)(ii)

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Tribunals and Commissions30 Aug 2019Dismissed

Dr. Binoy Gupta Vs Additional Director, Central Govt. Health Scheme & Anr

National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0117

Consumer Protection Act, 1986 — Section 21(b)

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Tribunals and Commissions30 Aug 2019Disposed Off

Smt. Kesharben Vs National Insurance Co. Ltd

National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0057

Mercantile Shipping Act, 1958 — Section 358, 425IRDA (Protection Of Policyholders Interests) Regulations, 2002 — Regulation 9

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Tribunals and Commissions30 Aug 2019Dismissed

Birender Singh Vs Jagdish & Anr

National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0056

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Tribunals and Commissions30 Aug 2019Allowed

Bela Mittal Vs M/S. Lokhandwala Kataria Construction Pvt. Ltd

National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0055

Maharashtra Ownership Of Flat (Regulation Of the Promotion, Construction, Sale, Management And Transfer) Act, 1963 — Section 8

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Tribunals and Commissions29 Aug 2019Dismissed

Reliance Life Insurance Company Limited Vs Arun Kumar

National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0116

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Tribunals and Commissions29 Aug 2019Dismissed

Kabir Cooperative House Building Society LTD & Anr Vs Sudesh Kaushal & 7 Ors

National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0115

Consumer Protection Act, 1986 — Section 3, 21(b)

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Tribunals and Commissions29 Aug 2019Dismissed

Samuel Jacob, Director Samson & Sons Builders & Developers (P) LTD & Anr Vs Anil Davidson & Anr

National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0114

Consumer Protection Act, 1986 — Section 2(o), 27

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Tribunals and Commissions28 Aug 2019Dismissed

M/S. Susrut Eye Foundation & Research Centre & Anr Vs Ratan Sinha & Anr

National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0113

Consumer Protection Act, 1986 — Section 22, 22A

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Tribunals and Commissions28 Aug 2019Dismissed

Karnataka Industrial Area Development Board Vs M/S. Arrow Devices Pvt. Ld

National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0112

Limitation Act, 1963 — Section 5

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Tribunals and Commissions28 Aug 2019Disposed Of

M/S. Daikin Air Conditioning India Pvt. LTD Vs Vivek Gupta & Anr

National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0111

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Tribunals and Commissions28 Aug 2019Dismissed

Sankar Kumar Mitra & Anr Vs Dr. Indira Jha & 10 Ors

National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0054

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Tribunals and Commissions27 Aug 2019Dismissed

ICICI Bank Limited Vs Karam Chand & Anr

National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0110

Consumer Protection Act, 1986 — Sectio 21(b)Banking Regulation Act, 1949 — Section 21, 35, 35A

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Tribunals and Commissions27 Aug 2019Partly Allowed

Royal Sundaram Alliance Insurance Co. LTD Vs Manish Shivlalbhai Kalavadiya

National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0109

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Tribunals and Commissions27 Aug 2019Disposed Of

Mahindra & Mahindra Limited Superannuation Scheme Vs Pandurang Govind Shelar & 2 Ors

National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0108

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Tribunals and Commissions27 Aug 2019Disposed Of

Balraj Sharma & 33 Ors Vs Unitech Limited & 2 Ors

National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0107

Consumer Protection Act, 1986 — Section 12(1)(c)

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Tribunals and Commissions27 Aug 2019Disposed Of

Jayanti Mitra & Anr Vs Merino Shelters Pvt. LTD & Anr

National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0106

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