COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments

27,776 judgments · page 210 of 1,389

Tribunals and Commissions27 Sept 2019Dismissed

M2K Infrastructure PVT. LTD. Vs Ujjawal Kumar & 4 Ors

National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0096

Consumer Protection Act, 1986 — Section 12(1)(c), 19Limitation Act, 1963 — Section 5, 14

Tribunals and Commissions27 Sept 2019Dismissed

Bushan Chimanlal Jain Vs Dr. Chandru K.M. & Anr

National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0095

Consumer Protection Act, 1986 — Section 21(a)(i)

Tribunals and Commissions27 Sept 2019Disposed Of

Maruti Suzuki India Ltd Vs Mangi Devi & Anr

National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0072

Tribunals and Commissions27 Sept 2019Dismissed

Arjun Prasad Dubey Vs President, Priyadarshini Grih Nirman & 3 Ors

National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0071

Consumer Protection Act, 1986 — Section 24A

Tribunals and Commissions26 Sept 2019Dismissed

ICICI Prudential Life Insurance Company Limited & Anr Vs Hanuman Singh Bairwa

National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0094

Insurance Act, 1938 — Section 45Consumer Protection Act, 1986 — Section 21(b)

Tribunals and Commissions26 Sept 2019Dismissed

United India Insurance CO. LTD. & 2 Ors Vs Rajesh Jhajharia

National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0093

Consumer Protection Act, 1986 — Section 21(b)

Tribunals and Commissions26 Sept 2019Dismissed

Hanuman Singh Bairwa Vs ICICI Prudential Life Insurance Company Limited & Anr

National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0092

Insurance Act, 1938 — Section 45Consumer Protection Act, 1986 — Section 21(b)

Tribunals and Commissions26 Sept 2019Dismissed

Sagar Colonisers Private Limited Vs Dhanmati Devi & Anr

National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0091

Tribunals and Commissions26 Sept 2019Dismissed

Bindiya Sahi & Anr Vs Managing Director/Whole Time Director/Executive Director, Raheja Developers Limited & Anr

National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0070

Consumer Protection Act, 1986 — Section 2(1)(d)

Tribunals and Commissions25 Sept 2019Dismissed

Indian Acrylics Ltd Vs National Insurance Co. Ltd. & Ors

National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0069

Customs Act, 1962 — Section 23Indian Contract Act, 1872 — Section 14, 15, 16, 17, 18, 20, 21, 22

Tribunals and Commissions24 Sept 2019Partly Allowed

Basant Kumar Rawat Vs Dipak Mandal & 8 Ors

National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0115

Companies Act, 2013 — Section 70(10) Consumer Protection Act, 1986 — Section 21(b)

Tribunals and Commissions24 Sept 2019Allowed

Gurmukh Singh Vs Pargat Pal Singh

National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0110

Tribunals and Commissions24 Sept 2019Partly Allowed

Dharambir Rawat Vs Dipak Mandal & 8 Ors

National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0109

Companies Act, 2013 — Section 70(10)Consumer Protection Act, 1986 — Section 21(b)

Tribunals and Commissions24 Sept 2019Dismissed

Sangeeta Chandgothia Vs M/S. Shopper's Stop

National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0108

Consumer Protection Act, 1986 — Section 21(b)

Tribunals and Commissions24 Sept 2019Partly Allowed

United India Insurance CO. LTD Vs Hussain Haider

National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0090

Indian Penal Code, 1860 — Section 380

Tribunals and Commissions24 Sept 2019

Swaran Kaur Vs Mohali Cooperative House Building Society Limited

National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0089

Tribunals and Commissions24 Sept 2019Partly Allowed

Dharampal Kumar Rawat Vs Dipak Mandal & 8 Ors

National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0068

Indian Companies Act, 2013 — Section 70(10)Consumer Protection Act, 1986 — Section 21(b)

Tribunals and Commissions23 Sept 2019Dismissed

United India Insurance CO. LTD Vs Bhupinder Nagpal & Ors

National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0107

Tribunals and Commissions20 Sept 2019Disposed Of

M/S. Emaar MGF Land LTD. & Anr Vs Amolak Singh Sandhu & Anr

National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0106

Tribunals and Commissions20 Sept 2019Allowed

Barun Jolly & 13 Ors Vs CHD Developers Limited

National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0088

Code Of Civil Procedure, 1908 — Order 1 Rule 8Consumer Protection Act, 1986 — Section 2(r), 12(1)(c), 21(a)(i), 22