Tribunals and Commissions22 Oct 2019Disposed Of
Ashok Dewan & Anr. Vs Harpreet Dewan
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0049
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 207 of 1,389
Tribunals and Commissions21 Oct 2019Partly Allowed
George Varghese Vs Binu S. & Anr.
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0048
Tribunals and Commissions21 Oct 2019Dismissed
Religare Health Insurance Co. Ltd. Vs Gaurav Handa
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0047
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions21 Oct 2019Dismissed
Ajay Kumar Jaiswal Vs Chairman / Managing Director, Reliance
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0046
Limitation Act, 1963 — Section 5
Tribunals and Commissions21 Oct 2019Dismissed
Mount Kailash & Anr. Vs Col. Upkar Singh Nerwal
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0045
Consumer Protection Act, 1986 — Section 5, 19
Tribunals and Commissions18 Oct 2019Partly Allowed
Libra Finance Ltd. Vs Kulwinder Singh
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0055
Tribunals and Commissions18 Oct 2019Disposed Of
Ramnath Developers Pvt. Ltd. Vs T.K.R Sridharan Alias Tanjore Krishasami Rao Sridharan & Anr.
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0054
Tribunals and Commissions18 Oct 2019Disposed Of
N. Syamasundaran Vs Managing Director, Tata Sky Limited
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0044
Tribunals and Commissions18 Oct 2019Dismissed
Ashok Kumar Ram Vs Jai Bharat Sinha & 3 Ors.
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0029
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions18 Oct 2019Dismissed
Kiran Marwah Vs Canara Bank
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0028
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions17 Oct 2019
General Manager, Eastern Railway Vs Dilip Majumder
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0043
Tribunals and Commissions17 Oct 2019Disposed Of
Dara Estates Pvt. Ltd. & 2 Ors. Vs Himanshu Sharma
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0042
Tribunals and Commissions17 Oct 2019Disposed Of
Amrit Raj (Minor), Through His Natural Guardian Vs Dhawan Surgicary Care And Multi Specialty Hospital & Anr
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0027
Consumer Protection Act, 1986 — Section 2(1)(g), 2(1)(o), 2(1)(c), 2(1)(e), 14(1)(d), 13(1)(a), 13(4), 17(1)(a)(i), 19, 22BConsumer Protection Regulations, 2005 — Regulation 13
Tribunals and Commissions16 Oct 2019
Country Colonisers Pvt. Ltd Vs Harsharan Kaur
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0073
Tribunals and Commissions16 Oct 2019Dismissed
Life Insurance Corporation Of India Vs Saroj Bala
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0072
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions16 Oct 2019
Nirankari Agri Seeds Vs Gurdev Singh & Anr
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0071
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions16 Oct 2019
M/S. Country Colonizers Pvt. LTD Vs Dalvir Kaur
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0070
Tribunals and Commissions16 Oct 2019Dismissed
Karnool Seeds Pvt. Ltd Vs Shamsher Singh & Anr
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0026
Consumer Protection Act, 1986 — Section 13(1)(c), 21(b)
Tribunals and Commissions16 Oct 2019Dismissed
United India Insurance Co. Ltd Vs Satish Kumar Gupta
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0025
Consumer Protection Act, 1986 — Section 21(b)Insurance Act, 1938 — Section 64(um), 64UM(2)
Tribunals and Commissions16 Oct 2019Dismissed
Regional Manager, National Insurance Company Ltd Vs Ranpal Singh
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0024
Consumer Protection Act, 1986 — Section 21(b)Indian Penal Code, 1860 — Section 279, 304A, 337