Tribunals and Commissions31 Oct 2019Partly Allowed
Sharpmind Consultancy Services Pvt. Ltd. & Ors Vs M/S. Libord Finance Ltd
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0095
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 205 of 1,389
Tribunals and Commissions31 Oct 2019Partly Allowed
M/S. Libord Financeltd Vs Sharpmind Consultancy Services And Others
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0094
Tribunals and Commissions31 Oct 2019Disposed Of
Sharpmind Consultancy Services & 2 Ors Vs M/S. Libord Finance Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0093
Tribunals and Commissions31 Oct 2019Allowed
Blue Flame Gas Agencies And Others Vs National Insurance Company Ltd. & 4 Ors
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0092
Tribunals and Commissions31 Oct 2019Dismissed
Vadodara Municipal Corporation Vs Oriental Insurance Company Limited
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0091
Limitation Act, 1963 — Section 14
Tribunals and Commissions31 Oct 2019Partly Allowed
Emaar MGF Land LTD. & 2 Ors Vs Sudesh Kumari Mahajan
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0090
Constitution Of India, 1950 — Article 14Consumer Protection Act, 1986 — Section 14, 14(1)(d)
Tribunals and Commissions31 Oct 2019Dismissed
Silver City Housing & Infrastructure Limited& 4 Ors Vs Pratibha Sharma
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0089
Punjab Apartment And Property Regulation Rules, 1995 — Rule 17Punjab Apartment And Property Regulation Act, 1995 — Section 6(1), 45
Tribunals and Commissions31 Oct 2019Dismissed
ICICI Prudential Life Insurance Co. Ltd Vs Amit Vijay Salvi & Anr
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0088
Insurance Act, 1938 — Section 64VB
Tribunals and Commissions31 Oct 2019Disposed Of
Shree Shakti Foams Vs Canara Bank
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0087
Consumer Protection Act, 1986 — Section 2(1)(d)
Tribunals and Commissions31 Oct 2019Disposed Of
Pinky Mital Vs Jaiprakash Associates Ltd. & Anr.
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0037
Consumer Protection Act, 1986 — Section 13, 22B
Tribunals and Commissions31 Oct 2019Disposed Of
Sat Medical Hall Vs New India Assurance Company Limited & 3 Ors.
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0034
Limitation Act, 1963 — Section 5, 14
Tribunals and Commissions31 Oct 2019Disposed Of
M/S. Teneja Developers And Infrastructure Ltd. Vs Gora Lal Jhanji
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0033
Consumer Protection Act, 1986 — Section 2(1)(r), 2(1)(g), 2(1)(o), 19, 25(3), 27, 47
Tribunals and Commissions31 Oct 2019Disposed Of
Ramesh Kumar Garg & Anr. Vs Unitech Limited
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0032
Indian Penal Code, 1860 — Section 120 B, 406, 420Environment Protection Act, 198 — Section 5(3)
Tribunals and Commissions31 Oct 2019Disposed Of
Managing Director, Dhaanya Seeds Private Limited Vs Jagat Singh & 5 Ors.
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0031
Consumer Protection Act, 1986 — Section 2(1)(r), 2(1)(d), 2(1)(g), 2(1)(0), 15, 21(b), 23
Tribunals and Commissions31 Oct 2019Allowed
Ramvilas (Through Lrs Ramavtar) Vs Tonk Zila Sahkari Bhumi Vikas Bank Ltd. & 3 Ors.
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0030
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions30 Oct 2019Disposed Of
H.K. Nandwani & 2 Ors Vs Parsvnath Developers Limited
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0086
Tribunals and Commissions30 Oct 2019Disposed Of
Unihomes-3 People Welfare Association Vs M/S. Unitech Limited
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0085
Consumer Protection Act, 1986 — Section 12, 12(1)(b)
Tribunals and Commissions30 Oct 2019Disposed Of
Rajesh Mehta & Anr. Vs M/S. Pioneer Urban Land & Infrastructure Ltd.
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0036
Consumer Protection Act, 1986 — Section 14(1)(c), 14(1)(d)
Tribunals and Commissions30 Oct 2019Disposed Of
Amit Gupta & Anr. Vs Vatika Limited
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0035
Consumer Protection Act, 1986 — Section 2(r)
Tribunals and Commissions25 Oct 2019Disposed Of
Alexander Zachariah Vs Elson Alias, Zinage System
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0084
Consumer Protection Act, 1986 — Section 21(b)