Tribunals and Commissions06 Nov 2019Disposed Of
Kant Kukreti Vs M/S. SS Group Pvt. LTD & Anr
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0059
Consumer Protection Act, 1986 — Section 21
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 203 of 1,389
Tribunals and Commissions06 Nov 2019Dismissed
A. Goyal Vs Jaidev Aggarwal & Anr
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0058
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions06 Nov 2019Dismissed
Babulal Indore And Others Vs Aerens Gold Souk International LTD & 3 Ors
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0057
Tribunals and Commissions06 Nov 2019Allowed/Dismissed
Oriental Insurance Co.Ltd Vs M/S. Gayatri Capital Ltd
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0033
Tribunals and Commissions06 Nov 2019Disposed Of
Manish Kumar Vs New India Assurance Co. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0032
Tribunals and Commissions05 Nov 2019Dismissed
Alla Venkat Reddy Vs Vellanki Syam Prasad
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0102
Tribunals and Commissions05 Nov 2019Dismissed
Terai Infrastructures Ltd Vs Soumen Bhattacharjee & Anr
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0101
Indian Contract Act, 1872 — Section 21(b), 28
Tribunals and Commissions05 Nov 2019Allowed
Ashok Anandrao Dhapodkar Vs Vijay Ganpatrao Karnewar
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0100
Tribunals and Commissions05 Nov 2019Allowed
Mahavir Motors - Adishwar Auto Diagnostics Pvt. Ltd Vs Mahmood Builders Pvt. Ltd. & 4 Ors
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0099
Consumer Protection Act, 1986 — Section 13(1)(a)
Tribunals and Commissions05 Nov 2019Disposed Of
M/S. Sai Sumukha Properties Pvt. Ltd. 7 2 Ors Vs Sumjukha Enclave Apartment Owner's Association
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0038
Karnataka Ownership Flats (Regulation of the Promotion of Construction, Sale, Management and Transfer) Act, 1972 — Section 11
Tribunals and Commissions05 Nov 2019Disposed Of
Mercy Bissy Joseph Vs K.U. Aloysius
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0037
Consumer Protection Act, 1986 — Section 13(2)(c), 22(1), 27
Tribunals and Commissions05 Nov 2019Dismissed
Reliance Life Insurance Co. Ltd. & Anr Vs Marri Sujata
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0036
Tribunals and Commissions04 Nov 2019Dismissed
SBI Life Insurance CO. LTD Vs Lakshmiben Naginbhai Chauhan & 4 Ors
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0056
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions04 Nov 2019Partly Allowed
Dharampal Puri Vs SBI Life Insurance Company Limited & Anr
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0055
Tribunals and Commissions04 Nov 2019Dismissed
S. Jayaraman Vs Properirtor/Manager, Sri Kannan Departmental Store (P) Ltd
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0042
Consumer Protection Act, 1986 — Section 21(b), 25, 27
Tribunals and Commissions04 Nov 2019Dismissed
M/S. Shrachi Leathertex Pvt. Ltd Vs Sabra Khatoon & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0041
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions04 Nov 2019Partly Allowed
Sahkari Ganna Vikas Samiti Vs Sub-Postmaster & 4 Ors
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0040
Consumer Protection Act, 1986 — Section 2(1)(g), 14(1)(d), 23Indian Contract Act, 1872 — Section 65Post Office Saving Bank General Rules, 1981 — Rule 16, 17
Tribunals and Commissions04 Nov 2019Dismissed
Abinath Plantation Pvt. Ltd. & Anr Vs Usha & Anr
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0039
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions04 Nov 2019Dismissed
Shyambai Vs Shankar Lal
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0019
Consumer Protection Act, 1986 — Section 2(1)(d), 21(b)
Tribunals and Commissions04 Nov 2019Dismissed
Shree Shankar Sahakari Sakhar Karkhana Ltd Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0018
Consumer Protection Act, 1986 — Section 19