Tribunals and Commissions04 Nov 2019Dismissed
Cholamandalam Ms General Insurance Co. Ltd Vs Harinder Pal Singh & Anr
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0016
Consumer Protection Act, 1986 — Section 2(1)(d), 21(b)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 204 of 1,389
Tribunals and Commissions04 Nov 2019Partly Allowed
Hari Ram Garg Vs Chittosho Motors & Anr
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0011
Tribunals and Commissions04 Nov 2019Dismissed
Agra Development Authority Vs Mithlesh
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0010
Tribunals and Commissions04 Nov 2019
Mukesh Balvantrai Rotarywala Vs IFFCO Tokio General Insurane Company Limited
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0007
Tribunals and Commissions04 Nov 2019Dismissed
Oriental Insurance Co. Ltd Vs Dr. Abhijit Purshottam Pathak
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0005
Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(o)
Tribunals and Commissions01 Nov 2019Dismissed
Welcome Co-Operative Housing Society Ltd. & Anr Vs Govind Shamrao Meshram
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0097
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions01 Nov 2019Allowed
Sarabjit Singh Monga & Anr Vs M/S. Ramprastha Promoters And Developers Pvt. LTD & Anr
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0054
Haryana Real Estate (Regulation and Development) Rules, 2017 — Rule 15Consumer Protection Act, 1986 — Section 2(r), 2(1)(d), 17, 21(a)(i)
Tribunals and Commissions01 Nov 2019Dismissed
Shalini Tripathi Vs U.P. Avas Evam Vikas Parishad & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0017
Tribunals and Commissions01 Nov 2019Allowed
K. Prabhakaran Vs Divisional Commercial Manager
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0015
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions01 Nov 2019Dismissed
Avalon Cosmetics Pvt. Ltd Vs Oriental Insurance Co. Ltd. & Anr.
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0014
Tribunals and Commissions01 Nov 2019Allowed
Life Insurance Corporation Of India Vs Meena S Bare
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0013
Insurance Regulatory And Development Authority (Protection Of Policyholders’ Interest ) Regulations, 2002 — Regulation 11(4)
Tribunals and Commissions01 Nov 2019Partly Allowed
IFFCO Tokio General Insurance Co. Ltd. Vs Sai Constructions & Anr.
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0012
Tribunals and Commissions01 Nov 2019Allowed
Narinder Kumar Bairwal & Anr Vs M/S. Ramprastha Promoters And Developers Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0009
Consumer Protection Act, 1986 — Section 2(1)(d), 21(a)(i), 17Haryana Real Estate (Regulation And Development) Rules, 2017 — Rule 15
Tribunals and Commissions01 Nov 2019Dismissed
Punjab National Bank Vs Anurag Gupta
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0008
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions01 Nov 2019Allowed
Rishab Kumar Sogani Vs State Bank Of India
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0004
Consumer Protection Act, 1986 — Section 21(b)Indian Penal Code, 1860 — Section 379, 341
Tribunals and Commissions01 Nov 2019Disposed Of
Aviva Life Insurance Co. Ltd. & Anr. Vs Raghbir Singh
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0003
Consumer Protection Act, 1986 — Section 2(1)(g), 2(1)(o), 2(1)(r), 14(1)(f), 21(b)
Tribunals and Commissions01 Nov 2019Dismissed
Emaar Mgf Land Ltd. & Anr. Vs Chanbir Singh Mann & Anr.
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0002
Consumer Protection Act, 1986 — Section 2(1)(d), 19Arbitration Act, 1940 — Section 34
Tribunals and Commissions01 Nov 2019Allowed
Brijpal Singh Rathore Vs Prem Motors Private Limited & Anr.
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0001
Tribunals and Commissions31 Oct 2019Dismissed
Pankaj Malik Vs Ireo Victory Valley Pvt. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0097
Haryana Real Estate (Regulation And Development) Rules, 2017 — Rule 15Haryana Fire Service Act, 2009 — Section 15, 15(1), 15(2), 15(3), 15(5)
Tribunals and Commissions31 Oct 2019Partly Allowed
Savita M. Jain & Anr Vs M/S. Libord Finance Ltd. & 3 Ors
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0096