Tribunals and Commissions13 Nov 2019Dismissed
M/S. Sunita Construction Vs Pandurang Shankar Petkar
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0064
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 202 of 1,389
Tribunals and Commissions13 Nov 2019Dismissed
Future Generali India Ins. Co. LTD Vs Mohd. Raees & Anr
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0063
Consumer Protection Act, 1986 — Section 2(1)(G), 2(1)(O), 2(1)(r)
Tribunals and Commissions13 Nov 2019
Harish Chandra Poplani & Anr Vs Ansal Lotus Melange Projects Pvt. LTD
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0062
Tribunals and Commissions13 Nov 2019Disposed Of
Varun Gupta & Anr Vs Today Homes & Infrastructure Pvt. LTD
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0061
Consumer Protection Act, 1986 — Section 2(r), 2(1)(d), 21(a)(i), 21(b)Real Estate (Regulation And Development) Act, 2016 — Section 79
Tribunals and Commissions13 Nov 2019Disposed Of
Shaleen Garg Vs M/S. Today Home & Infrastructure Pvt. LTD And Others
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0060
Consumer Protection Act, 1986 — Section 2(r), 2(1)(d), 21(a)(i), 22
Tribunals and Commissions11 Nov 2019Disposed Of
Rohit Mukherjee& Anr Vs Chanchal Banerjee & 6 Ors
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0118
Consumer Protection Act, 1986 — Section 2(d)(ii), 21(b)
Tribunals and Commissions11 Nov 2019Dismissed
Raghavendra Raja Rao Vs Dr. Supreya Gajendragadkar & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0027
Consumer Protection Act, 1986 — Section 24A, 26Code Of Civil Procedure, 1908 — Order 2 Rule 2, Order 1 Rule 3, Order 47 Rule 1
Tribunals and Commissions11 Nov 2019Disposed Of
Anila Jain Vs Emaar MGF Land Ltd
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0026
Consumer Protection Act, 1986 — Section 2(o), 2(r)Haryana Real Estate (Regulation And Development) Rules, 2017 — Rule 15
Tribunals and Commissions11 Nov 2019Disposed Of
Anil Arora & Anr Vs M/S. Ireo Victory Valley Pvt. Ltd
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0025
Haryana Fire Service Act, 2009 — Section 15, 15(1), 15(2), 15(3), 15(5)
Tribunals and Commissions11 Nov 2019Disposed Of
Prince Bansal Vs M/S. Mercedes Benz India Private Limited & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0024
Tribunals and Commissions08 Nov 2019Dismissed
M/S. Yeses Infrastructure Pvt. Ltd Vs Reliance General Insurance & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0117
Tribunals and Commissions08 Nov 2019Dismissed
Sireesha Chopra & Srinivasa Reddy And Others Vs Lanco Hills Technologies Park Pvt. Ltd And Others
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0116
Consumer Protection Act, 1986 — Section 2(r)
Tribunals and Commissions08 Nov 2019Dismissed
Meenakshi Dahiya Vs Axis Bank Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0028
Consumer Protection Act, 1986 — Section 14(1)(d)
Tribunals and Commissions07 Nov 2019Dismissed
Bajaj Allianz Life Insurance Co. Ltd. & 2 Ors Vs Dereddy Sreedhar Reddy
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0111
Tribunals and Commissions07 Nov 2019Dismissed
S. Bhavani Vs Janchaitanya Real Estate Development
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0110
Consumer Protection Act, 1986 — Section 21(b), 27
Tribunals and Commissions07 Nov 2019Allowed
Akella Vishala & Anr Vs Sirigineedi Venkata Ramesh & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0109
Consumer Protection Act, 1986 — Section 3, 19Motor Vehicles Act 1939 — Section 140, 167
Tribunals and Commissions07 Nov 2019Disposed Of
Ashwin Mittal Vs Parsvnath Developers Limited
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0031
Consumer Protection Act, 1986 — Section 2(r)
Tribunals and Commissions07 Nov 2019Allowed
Gyan Mishra Vs Sahara India Medical Institute Limited. & Anr
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0030
Tribunals and Commissions07 Nov 2019Disposed Of
Ratna Vs Life Insurance Corporation Of India & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0029
Consumer Protection Act, 1986 — Section 21(b)Insurance Act, 1938 — Section 45
Tribunals and Commissions06 Nov 2019Disposed Of
National Insurance Co. Ltd Vs Shaik Khadar Dada
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0103