Tribunals and Commissions26 Nov 2019Dismissed
M/S. Meg Computers Vs HDFC ERGO General Insurance Company Limited & Anr
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0083
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 200 of 1,389
Tribunals and Commissions25 Nov 2019Dismissed
Nandlal Lohariya Vs Jagdish Chand Purohit & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0087
Tribunals and Commissions25 Nov 2019Disposed Of
M/S Maxworth Realty India LTD Vs Muralidhara H.S
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0086
Tribunals and Commissions25 Nov 2019Disposed Of
Subhash Mangla & Anr Vs M/S. M3M India LTD. & Anr
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0085
Consumer Protection Act, 1986 — Section 2(r)
Tribunals and Commissions22 Nov 2019Dismissed
Executive Engineer, P.W.D. (Electrical) Vs Subrata Chattopadhyay & 3 Ors
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0082
Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(o)
Tribunals and Commissions22 Nov 2019Dismissed
Union Bank Of India Vs Surinder Kumar Arora & Anr
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0081
Tribunals and Commissions22 Nov 2019
General Manager, Ford India Private Limited Vs Niranjan Kumar Singh Alias Niranjan Singh & 3 Ors
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0080
Tribunals and Commissions22 Nov 2019Disposed Of
Dr. Harjeet Kaur Vs Unitech LTD
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0079
Consumer Protection Act, 1986 — Section 22(2)
Tribunals and Commissions22 Nov 2019Dismissed
Jewel Homes Pvt. LTD & 2 Ors Vs Jewel Whitefield Apartment Owners' Association & Anr
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0078
Consumer Protection Act, 1986 — Section 12(c), 12(1)(c)
Tribunals and Commissions20 Nov 2019
New India Assurance Co. Ltd Vs Managing Director, M/S. A Power Himalaya Ltd
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0046
Consumer Protection Act, 1986 — Section 2(1)(g), 2(1)(o), 2(1)(r), 14(1)(f), 19
Tribunals and Commissions19 Nov 2019Dismissed
Venu Gopal Innani And Others Vs Sikhara Constructions & 6 Ors
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0122
Tribunals and Commissions19 Nov 2019Allowed
Mohit Kataria Vs M/S. Gardenia India Ltd
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0121
Tribunals and Commissions19 Nov 2019Dismissed
M/S. Hepzi Elevators PVT. LTD Vs East Coast Vijayan & Anr
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0115
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions19 Nov 2019Partly Allowed
P.K. Sharma Vs Chairman-Cum-Managing Director, Nbcc (India) LTD
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0077
Consumer Protection Act, 1986 — Section 2(r), 2(1)(g), 21(a)(i)
Tribunals and Commissions19 Nov 2019Disposed Of
Chandigarh Overseas Private Limited & Anr Vs Amninder Deep Singh & Anr
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0076
Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(g), 2(1)(r), 12(1)(c), 19, 25(3), 27Code Of Civil Procedure, 1908 — Section 47
Tribunals and Commissions19 Nov 2019Dismissed
Shalimar Estate (P) LTD Vs Saroj Bala Verma
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0053
Tribunals and Commissions18 Nov 2019Dismissed
Oriental Insurance Co. LTD Vs Preman M.P
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0129
Motor Vehicles Act, 1988 — Section 66(3)
Tribunals and Commissions18 Nov 2019Dismissed
Anup Kiran Vs Punjab State Federation Of Cooperative House Building Society LTD & Ors
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0126
Tribunals and Commissions18 Nov 2019Dismissed
Preeti Goyal & Anr Vs M/S. Maxworth Infrastructures Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0114
Consumer Protection Act, 1986 — Section 12(1)(c)
Tribunals and Commissions18 Nov 2019Dismissed
Exide Life Insurance Co. Ltd Vs Durgesh Kumar Agarwal
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0113
Consumer Protection Act, 1986 — Section 21(b)