Tribunals and Commissions18 Nov 2019Dismissed
M/S. Dominant Business Group Vs A.K. Bansal & Co
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0073
Consumer Protection Act, 1986 — Section 21(b)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 201 of 1,389
Tribunals and Commissions18 Nov 2019Dismissed/Allowed
M/S. N. Radhakrishnan And Others Vs M/S. VEEBORS FREIGHT CARRIERS & ANR
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0052
Carriers Act, 1865 — Section 9, 10Carriage By Road Act, 2007 — Section 22
Tribunals and Commissions18 Nov 2019Dismissed
Anup Kiran Vs Punjab State Federation Of Cooperative House Building Society LTD
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0051
Tribunals and Commissions18 Nov 2019Dismissed
National Insurance Co. LTD Vs R.P. Export Pvt. LTD
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0050
Consumer Protection Act, 1986 — Section 21(b)Sale Of Goods Act, 1930 — Section 46, 47Marine Insurance Act, 1963 — Section 8
Tribunals and Commissions18 Nov 2019Dismissed
Ramesh Kumar Yadav Vs Punjab State Federation Of Cooperative House Building Society LTD & Ors
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0048
Tribunals and Commissions15 Nov 2019Dismissed
Dr. P.V. George & 2 Ors Vs C.P. Mohanan & 3 Ors
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0131
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions15 Nov 2019Allowed
Vishesh Sood & Anr Vs M/S. Raheja Developers Limited And Others
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0125
Punjab Schedule Roads And Controlled Area Restrictive Of Unregulated Development Rules, 1965 — Rule 47(1)Consumer Protection Act, 1986 — Section 3, 14(1)(d), 21(a)(i)Haryana Development And Regulation Of Urban Areas Act, 1975 — Section 3, 7, 10
Tribunals and Commissions15 Nov 2019Allowed
Henry Lawrence Vs Passport Officer, Passport Office & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0124
Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(f), 2(1)(g), 21(b)
Tribunals and Commissions15 Nov 2019Disposed Of
Sardool Singh Ghumman Vs Air India Ltd
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0112
Tribunals and Commissions15 Nov 2019Dismissed
M/S. Ess Dee Nutek Infinities (P) LTD Vs Yashwant Singh @ K.K. Singh & Anr
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0068
Consumer Protection Act, 1986 — Section 2(1)(d), 22(2)
Tribunals and Commissions15 Nov 2019Allowed
Vishesh Sood & Anr Vs M/S. Raheja Developers Limited
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0045
Punjab Scheduled Roads And Controlled Areas Restriction Of Unregulated Development Rules, 1965 — Rule 47(1)Consumer Protection Act, 1986 — Section 2(r), 21(a) (i)Haryana Development And Regulation Of Urban Areas Act, 1975 — Section 3, 7
Tribunals and Commissions15 Nov 2019Allowed
Henry Lawrence Vs Passport Officer, Passport Office & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0044
Consumer Protection Act, 2019 — Section 2(1)(d), 2(1)(f), 2(1)(g), 21(b)
Tribunals and Commissions15 Nov 2019Dismissed
State Bank Of India Vs M.H. Patel & 3 Ors
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0020
Tribunals and Commissions14 Nov 2019Dismissed
M/S. Jindal Agro Mills Private Limited Vs Union Of India & 5 Ors
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0123
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions14 Nov 2019Allowed
Xen Dhbvn (Op) Division Charkhi Dadri & Anr Vs Subash
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0120
Tribunals and Commissions14 Nov 2019Dismissed
M/S. Sahara India Limited & Anr Vs Geeta Devi & Anr
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0023
Consumer Protection Act, 1986 — Section 21(b)Consumer Protection Regulations, 2005 — Regulation 11
Tribunals and Commissions14 Nov 2019Dismissed
Branch Manager, Sahara India & 2 Ors Vs Balmiki Kumar & Anr
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0022
Consumer Protection Act, 1986 — Section 21(b)Consumer Protection Regulations, 2005 — Regulation 11
Tribunals and Commissions14 Nov 2019Dismissed
Sahara India & Anr Vs Basmati Devi & Anr
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0021
Consumer Protection Act, 1986 — Section 3, 21(b)Consumer Protection Regulations, 2005 — Regulation 11
Tribunals and Commissions13 Nov 2019Dismissed
Ansals Lotus Melange Projects Pvt. Limited Vs Vikramjit Singh & Anr
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0066
Tribunals and Commissions13 Nov 2019Dismissed
Dev Patti Vs United India Insurance Co. LTD & Ors
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0065