Tribunals and Commissions04 Feb 2020Disposed Of
Dr. G.K. Aggarwal Vs Lalit Sayal & 4 Ors
National Consumer Disputes Redressal Commission · (2020) 02 NCDRC CK 0005
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 189 of 1,397
Tribunals and Commissions04 Feb 2020
HDB Financial Services LTD Vs Parmod Kumar Sharma & Anr
National Consumer Disputes Redressal Commission · (2020) 02 NCDRC CK 0004
Tribunals and Commissions03 Feb 2020Dismissed
Rajinder Singh Vs Oreintal Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · (2020) 02 NCDRC CK 0009
Tribunals and Commissions03 Feb 2020
M/S. Cholamandalam Investment & Finance Co. Ltd. Vs Sachin Vitthalrao Wankhede
National Consumer Disputes Redressal Commission · (2020) 02 NCDRC CK 0008
Consumer Protection Act, 1986 — Section 21(b), 25(3), 27
Tribunals and Commissions03 Feb 2020Dismissed
Real Pro Assets Limited Vs Pankaj Mittal & 2 Ors
National Consumer Disputes Redressal Commission · (2020) 02 NCDRC CK 0007
Tribunals and Commissions03 Feb 2020Dismissed
Kalpana Mondal Vs Bengal Srachi Housing Development Ltd.
National Consumer Disputes Redressal Commission · (2020) 02 NCDRC CK 0003
Consumer Protection Act, 1986 — Section 13(3B)
Tribunals and Commissions03 Feb 2020Dismissed
Debasish Saha And Others Vs Godrej Properties Limited And Others
National Consumer Disputes Redressal Commission · (2020) 02 NCDRC CK 0002
Consumer Protection Act, 1986 — Section 2(1)(d)
Tribunals and Commissions03 Feb 2020Dismissed
Prasanta Kumar Paul Vs Shubhankar Dev
National Consumer Disputes Redressal Commission · (2020) 02 NCDRC CK 0001
Tribunals and Commissions29 Jan 2020Dismissed
M/S. Shwas Homes PVT. LTD Vs Biju Lucose
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0105
Tribunals and Commissions29 Jan 2020Dismissed
Tara Chand Gupta Vs Sanjay Kumar Bharatiya
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0104
Consumer Protection Act, 1986 — Section 2(1)(d)(ii), 2(1)(g), 2(1)(o)
Tribunals and Commissions29 Jan 2020Disposed Of
Bengal Unitech Universal Infrastructure Pvt. Ltd Vs Dr. Anup Bhargava & Anr
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0103
Tribunals and Commissions29 Jan 2020
Meerut Developemnt Authority Vs Virendra Kumar Arora
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0102
Tribunals and Commissions29 Jan 2020Dismissed
Chairman, Shriram Group Of Companies & Ors Vs Konakanchi Madhu & Ors
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0101
Tribunals and Commissions29 Jan 2020Partly Allowed
Shalini Singh Vs M/S. Arena Super Structures Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0100
Consumer Protection Act, 1986 — Section 2(1)(d)
Tribunals and Commissions28 Jan 2020
Parsvnath Developers Limited Vs Sangeeta Mehra & Anr
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0113
Tribunals and Commissions28 Jan 2020Disposed Of
M/S. Lodha Dwellers PVT. LTD Vs Ashita Agrawal
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0112
Maharashtra Ownership Flats (Reguláfion Of the Proiiiion Of Construction, Sale, Management And Transfer) Act, 1963 — Section 4
Tribunals and Commissions28 Jan 2020Partly Allowed
Maa Sidheshwari Sheetgrah PVT. LTD. Vs Amar Singh Yadav
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0111
Tribunals and Commissions28 Jan 2020Disposed Of
New India Assurance CO. LTD Vs M/S. Durga Bricks Industries & Anr
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0110
Insurance Act, 1938 — Section 64UM(2)
Tribunals and Commissions28 Jan 2020Dismissed
M/S. Sterling Constructions & 2 Ors. Vs Gladys D'souza & Anr
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0089
Tribunals and Commissions27 Jan 2020Dismissed
M/S. Sahara Prime City Limited & Anr Vs Tej Bahadur Kaur & Anr.
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0114
Consumer Protection Act, 1986 — Section 21, 21(b), 25, 27, 27A, 27A(1)(b)