Tribunals and Commissions10 Jul 2020Disposed Of
United India Insurance Co. Ltd. Vs Dhaval Ratilal Rasaniya & Ors.
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0050
Consumer Protection Act, 1986 — Section 2
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 188 of 1,397
Tribunals and Commissions10 Jul 2020
Life Insurance Corporation Of India Vs Anil Laxman Matade
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0049
Consumer Protection Act, 1986 — Section 25(3), 27
Tribunals and Commissions10 Jul 2020Dismissed
New India Assurance Co. Ltd. Vs Surinder Singh
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0048
Tribunals and Commissions20 Mar 2020Disposed Of
Tina Developer Vs Tapas Ray & 3 Ors.
National Consumer Disputes Redressal Commission · (2020) 03 NCDRC CK 0084
Tribunals and Commissions20 Mar 2020
Branch Manager, Bajaj Allianz Life Insurance Co. Ltd. & 2 Ors. Vs Dalbir Kaur
National Consumer Disputes Redressal Commission · (2020) 03 NCDRC CK 0083
Consumer Protection Act, 1986 — Section 21(b), 25(3), 27
Tribunals and Commissions20 Mar 2020Dismissed
Prem Devi Vs Delhi Development Authority
National Consumer Disputes Redressal Commission · (2020) 03 NCDRC CK 0082
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions20 Mar 2020Dismissed
Oriental Insurance Company Limited Vs Arvind Kumar Jain
National Consumer Disputes Redressal Commission · (2020) 03 NCDRC CK 0081
Tribunals and Commissions20 Mar 2020
Govind Minerals & Chemicals Vs Star Automobiles (M.P) Ltd. & Anr.
National Consumer Disputes Redressal Commission · (2020) 03 NCDRC CK 0080
Consumer Protection Act, 1986 — Section 2(1)(r), 2(1)(g), 2(1)(o), 14(1)(f), 25(3), 27
Tribunals and Commissions19 Mar 2020
Branch Manager, Indusind Bank Ltd. Vs Abdul Rajek Khan
National Consumer Disputes Redressal Commission · (2020) 03 NCDRC CK 0079
Consumer Protection Act, 1986 — Section 2(1)(r), 2(1)(g), 2(1)(o), 21(b), 14(1)(f), 15, 25(3), 27
Tribunals and Commissions19 Mar 2020Partly Allowed
Shriram Transport Finance Co. Ltd. Vs Jaysingh Damodar Patil
National Consumer Disputes Redressal Commission · (2020) 03 NCDRC CK 0078
Consumer Protection Act, 1986 — Section 2(1)(d)
Tribunals and Commissions17 Mar 2020Dismissed
Hem Raj Goyal Vs Reliance General Insurance Company Ltd.
National Consumer Disputes Redressal Commission · (2020) 03 NCDRC CK 0061
Central Motor Vehicles Rules, 1989 — Rule 62Consumer Protection Act, 1986 — Section 21(b)Motor Vehicles Act, 1988 — Section 2(47), 39, 56
Tribunals and Commissions17 Mar 2020Allowed/Dismissed
L.I.C. Of India & Anr Vs Deep Chand Sood & Ors
National Consumer Disputes Redressal Commission · (2020) 03 NCDRC CK 0060
Tribunals and Commissions17 Mar 2020
Kamal Chatterjee & Anr Vs Emaar MGF Land Ltd And Others
National Consumer Disputes Redressal Commission · (2020) 03 NCDRC CK 0059
Tribunals and Commissions04 Feb 2020Dismissed
Sandhya Dey Vs Kapil Sen & 2 Ors
National Consumer Disputes Redressal Commission · (2020) 02 NCDRC CK 0015
Consumer Protection Act, 1986 — Section 2(1)(d)
Tribunals and Commissions04 Feb 2020Dismissed
School Management, St. Xavier Public School Korba Vs Raghuvanshi Chandra
National Consumer Disputes Redressal Commission · (2020) 02 NCDRC CK 0014
Tribunals and Commissions04 Feb 2020Disposed Of
Godrej Properties Limited Vs Onkar Nath
National Consumer Disputes Redressal Commission · (2020) 02 NCDRC CK 0013
Tribunals and Commissions04 Feb 2020Dismissed
K. Thakshinamurthy Vs The Liquidation Officer, State Bank Of India Supervising Staff Cooperative Building Society Ltd
National Consumer Disputes Redressal Commission · (2020) 02 NCDRC CK 0012
Arbitration And Conciliation Act, 1996 — Section 34
Tribunals and Commissions04 Feb 2020Dismissed
Vivek Viswanathan Vs M/S. Unitech Limited & Anr
National Consumer Disputes Redressal Commission · (2020) 02 NCDRC CK 0011
Tribunals and Commissions04 Feb 2020Dismissed
M/S. Bagadia Proprieties( P) Ltd Vs Ananthalakshmi Gopinath
National Consumer Disputes Redressal Commission · (2020) 02 NCDRC CK 0010
Consumer Protection Act, 1986 — Section 2(o)
Tribunals and Commissions04 Feb 2020Dismissed
Vardhman Properties LTD Vs Mayank Vats
National Consumer Disputes Redressal Commission · (2020) 02 NCDRC CK 0006
Consumer Protection Act, 1986 — Section 21(b)