Tribunals and Commissions21 Jul 2020Partly Allowed
National Small Industries Corp. Ltd. Vs Punjab National Bank
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0090
Negotiable Instruments Act, 1881 — Section 13, 138
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 186 of 1,397
Tribunals and Commissions21 Jul 2020Allowed
Chirag Aggarwal Vs M/S. Ansal Townships Infrastructure Ltd.
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0089
Tribunals and Commissions20 Jul 2020Disposed Of
Manohar Bandopanth Belekar Vs Dr. Annasaheb Chougule Vadgaon Urban Cooperative Bank Ltd. & Anr.
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0088
Limitation Act, 1963 — Section 14
Tribunals and Commissions20 Jul 2020Disposed Of
M/S. Sbi Cards & Payments Services Pvt. Ltd. Vs Consumer Affairs & Fair Business Practices
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0087
Consumer Protection Act, 1986 — Section 14
Tribunals and Commissions20 Jul 2020Disposed Of
M/S. Luminous Power Technologies (P) Ltd. & Anr. Vs Kanwar Sain & Anr.
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0086
Tribunals and Commissions20 Jul 2020Dismissed
State Bank Of India Vs Deepak Kumar Sain & Anr.
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0085
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions20 Jul 2020Partly Allowed
Vibhor Vaibhav Infrahome Pvt. Ltd. & Anr. Vs Azam Ali & 3 Ors.
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0084
Tribunals and Commissions20 Jul 2020Allowed
National Insurance Co. Ltd. Vs M/S. Krishna Spico Industries Pvt. Ltd. & Anr.
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0083
Insurance Act, 1938 — Section 64UM, 64UM(c)
Tribunals and Commissions20 Jul 2020Allowed
M/S. Krishna Spico Industries Pvt. Ltd. Vs M/S. National Insurance Company Limited & Anr.
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0082
Insurance Act, 1938 — Section 64UM, 64UM(c)
Tribunals and Commissions20 Jul 2020
Sanjay Gupta Vs Three C Shelters Pvt. Ltd. & Anr.
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0081
Indian Contract Act, 1872 — Section 14(i)(d), 54, 55Interest Act, 1839 — Section 3
Tribunals and Commissions20 Jul 2020
Nitin Gupta Vs Three C Shelters Pvt. Ltd. & Anr.
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0080
Indian Contract Act, 1872 — Section 14(i)(d), 54, 55Interest Act, 1839 — Section 3
Tribunals and Commissions20 Jul 2020Dismissed
Rita Dash Vs Chief Personnel Officer (Admn.) & Anr.
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0079
Consumer Protection Act, 1986 — Section 27, 27AConsumer Protection Rules, 1987 — Rule 10(1)(a)
Tribunals and Commissions17 Jul 2020Allowed
Niit Institute For Finance Banking And Insurance Training Ltd. Vs Abhishek Tiwari
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0078
Consumer Protection Act, 1986 — Section 2(1)(o), 21(d)
Tribunals and Commissions17 Jul 2020Disposed Of
Hdfc Bank Vs M/S. Hardcore Spring Steel (India) Ltd. & 4 Ors.
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0077
Tribunals and Commissions17 Jul 2020Dismissed
Oriental Insurance Co. Ltd. Vs Kailash Kumar Luharuka
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0076
Insurance Act, 1938 — Section 64UM
Tribunals and Commissions17 Jul 2020Disposed Of
Huda & Anr. Vs Avinash Kalra
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0075
Tribunals and Commissions16 Jul 2020Dismissed
United India Insurance Co. Ltd. Vs Rajnikant Premchand Shah
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0074
Tribunals and Commissions16 Jul 2020Dismissed
Indore Development Authority & Anr. Vs Durgesh Bajaj
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0073
Consumer Protection Act, 1986 — Section 2(1)(d)
Tribunals and Commissions16 Jul 2020Dismissed
Mohak Carpets Pvt. Ltd. Vs New India Assurance Company Ltd.
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0072
Consumer Protection Act, 1986 — Section 24ALimitation Act, 1963 — Section 18
Tribunals and Commissions16 Jul 2020Allowed
Maharaj Kishen Trisal & 2 Ors. Vs Sunaini & 2 Ors.
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0071
Consumer Protection Act, 1986 — Section 27