Tribunals and Commissions16 Jul 2020Allowed
Surrinder Lal Kapur Vs Sunaini Sharma
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0070
Consumer Protection Act, 1986 — Section 27
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 187 of 1,397
Tribunals and Commissions14 Jul 2020Disposed Of
M/S. Sanwaliya Tractor Sales & Service Vs Bhagwati Devi Bhatt & 2 Ors.
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0069
Tribunals and Commissions14 Jul 2020Dismissed
Heliwal Krishi Gruh Nagpur Pvt. Ltd. Vs General Manager, M/S. Gati Ltd.
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0068
Tribunals and Commissions14 Jul 2020Dismissed
M/S. Samarpan Samiti Vs Navneet Bansal & Anr.
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0067
Tribunals and Commissions14 Jul 2020Disposed Of
A.T. Buildcon Private Limited Vs Akshata Seth
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0066
Tribunals and Commissions14 Jul 2020Allowed
Dujodwala Products Ltd. Vs National Insurance Co. Ltd. & 2 Ors.
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0065
Consumer Protection Act, 1986 — Section 2(1)(c), 2(1)(d), 17(a)
Tribunals and Commissions14 Jul 2020Disposed Of
Mangnolia Infrastructure Development Ltd. Vs Sandipan Santra & 2 Ors.
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0064
Tribunals and Commissions14 Jul 2020Disposed Of
Springdale Core Consultants Pvt. Ltd. Vs Pioneer Urban Land And Infrastructure Ltd.
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0063
Consumer Protection Act, 1986 — Section 2(1)(d)
Tribunals and Commissions13 Jul 2020Allowed
M/S. Nitin Printers Vs National Insurance Co. Ltd. & Anr.
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0062
Consumer Protection Act, 1986 — Section 22(2)Code Of Civil Procedure, 1908 — Order 9 Rule 1
Tribunals and Commissions13 Jul 2020Dismissed
M/S. Footwear Center Vs New India Assurance Co. Ltd & Anr.
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0061
Tribunals and Commissions13 Jul 2020Disposed Of
Dharamvir Singh Vs M/S. Tdi Infrastructure Limited
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0060
Tribunals and Commissions13 Jul 2020Partly Allowed
J. Abhilash Krishna Vs Competition Review Pvt. Ltd.
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0059
Consumer Protection Act, 1986 — Section 11(2), 11(2)(c)
Tribunals and Commissions13 Jul 2020Disposed Of
Huda & Anr. Vs Seema
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0058
Tribunals and Commissions13 Jul 2020Disposed Of
Meerut Development Authority Vs Jagdish Chand Gupta
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0057
Consumer Protection Act, 1986 — Section 25, 27
Tribunals and Commissions13 Jul 2020Allowed
Life Insurance Corporation Of India Vs Somenath Karmakar
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0056
Insurance Act, 1938 — Section 45Indian Contract Act, 1872 — Section 19
Tribunals and Commissions13 Jul 2020Allowed
University Of Petroleum & Energy Studies (Upes) Vs Anuj Kanwal
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0055
Consumer Protection Act, 1986 — Section 2(1)(0), 21(b)Constitution Of India, 1950 — Article 12
Tribunals and Commissions13 Jul 2020Disposed Of
Sree Sree Partha Sarathi Developers & 4 Ors. Vs Taniya Roy
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0054
Tribunals and Commissions13 Jul 2020Dismissed
Haris Marine Products Vs Export Credit Guarantee Corporation (Ecgc) Limited
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0053
Tribunals and Commissions10 Jul 2020Dismissed
M/S. Fiitjee Ltd. & Anr. Vs Pramod Pareek
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0052
Tribunals and Commissions10 Jul 2020Allowed
Dr. Ravi David Prabhakar Vs Dhondiram (Deceased) & Anr.
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0051
Consumer Protection Act, 1986 — Section 21(b)