Tribunals and Commissions24 Jul 2020Partly Allowed
Iffco Tokio General Vs Jaipal Singh And 2 Ors.
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0110
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 185 of 1,397
Tribunals and Commissions24 Jul 2020Allowed
Richa Agarwal Vs M/S. Jaypee Infratech Limited And 2 Ors.
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0109
Consumer Protection Act, 1986 — Section 12(3), 21, 21(b)
Tribunals and Commissions23 Jul 2020Allowed
Sunil Kumar Malhotra Vs Muthoot Finance (P) Ltd. And 2 Ors.
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0108
Tribunals and Commissions23 Jul 2020Allowed
Balwinder Singh Vs Mithoot Finance (P) Limited And 2 Ors.
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0107
Tribunals and Commissions23 Jul 2020Division Bench
Smita Uban And Anr. Vs M/S. Pioneer Urban Land And Infrastructure Ltd.
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0106
Consumer Protection Act, 1986 — Section 2(o), 2(r), 21(a)(i)Haryana Real Estate (Regulation And Development) Rules, 2017 — Rule 15Constitution Of India, 1950 — Article 14
Tribunals and Commissions22 Jul 2020Allowed
M/S. Tdi Infrastructure Ltd. Vs Sukhmal Jain
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0105
Consumer Protection Act, 1986 — Section 2(1)(d), 11
Tribunals and Commissions22 Jul 2020Dismissed
Ayush Vijay Goenka And Anr. Vs Regenerative Medical Services Pvt. Ltd. And Anr.
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0104
Tribunals and Commissions22 Jul 2020Dismissed
Muraleedharan Vs Dr. K.R. Leena & Anr.
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0103
Tribunals and Commissions22 Jul 2020Partly Allowed
Devaki V.K. & 4 Ors. Vs Divisional Manager, Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0102
Tribunals and Commissions22 Jul 2020Dismissed
Reliance Nippon Life Insurance Co. Ltd. Vs Sujoy Chatterjee
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0101
Consumer Protection Act, 1986 — Section 13
Tribunals and Commissions21 Jul 2020Partly Allowed
Ex-Subedar Vinod Kumar Sharma Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0100
Motor Vehicle Act, 1988 — Section 6
Tribunals and Commissions21 Jul 2020Disposed Of
Branch Manager, Sahara India Dumraon Branch Vs Raj Kumari Devi
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0099
Consumer Protection Act, 1986 — Section 24A
Tribunals and Commissions21 Jul 2020Dismissed
Manager, Sahara India Pariwar Vs Surendra Kumar
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0098
Consumer Protection Act, 1986 — Section 24A
Tribunals and Commissions21 Jul 2020Dismissed
Savita Kom Nataraj Naragund & 4 Ors. Vs T. Ishwar & 13 Ors.
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0097
Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(d)(i), 2(1)(d)(ii), 2(1)(o), 2(o)
Tribunals and Commissions21 Jul 2020Partly Allowed
M/S. Jai Durga Pipe Store Vs Ranjit Singh Through Lrs.
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0096
Tribunals and Commissions21 Jul 2020Disposed Of
Sbi Life Insurance Co. Ltd. Vs Kajari Gayen & Anr.
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0095
Tribunals and Commissions21 Jul 2020Dismissed
Maruti Suzuki India Limited Vs Mukesh Kumar & 2 Ors.
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0094
Tribunals and Commissions21 Jul 2020Dismissed
State Bank Of India Vs Sukh Dass
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0093
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions21 Jul 2020Dismissed
Deepak Shukla Vs Sheikh Farid Automobiles Ltd.
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0092
Tribunals and Commissions21 Jul 2020
Force Motors Ltd. Vs Shibu Bag & 2 Ors.
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0091