Tribunals and Commissions30 Jul 2020Dismissed
Prakash Bansilal Bihani Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0130
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 184 of 1,397
Tribunals and Commissions29 Jul 2020Disposed Of
Yogesh Suresh Chaudhari And Anr. Vs M/S. Auto Wheels And Anr.
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0129
Tribunals and Commissions29 Jul 2020
Bank Of Baroda Vs Balaprasad Bansilal Biyani
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0128
Tribunals and Commissions29 Jul 2020Disposed Of
New Aadinath Plywood And Hardware Vs Nandini Photo Studio
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0127
Tribunals and Commissions28 Jul 2020Disposed Of
Lt. Col. Amrik Singh (Retired) Vs The Govt. Of U.P. And 2 Ors.
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0126
Tribunals and Commissions28 Jul 2020Dismissed
Icici Lombard General Insurance Co. Ltd. Vs Mayur Batra And Anr.
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0125
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions27 Jul 2020Disposed Of
Oriental Insurance Co. Ltd. Vs Vikash Kumar
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0124
Tribunals and Commissions27 Jul 2020
Iffco Tokio General Insurance Co. Ltd. Vs Ashok Laxman Mane And 2 Ors.
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0123
Motor Vehicle Act, 1988 — Section 157Central Motor Vehicles Rules, 1989 — Rule 141
Tribunals and Commissions27 Jul 2020
Tata Aig Life Insurance Co. Ltd. Vs Mampi Dhar (Gosh) And Anr.
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0122
Tribunals and Commissions27 Jul 2020Dismissed
Gaurav Verma Vs Hyundai Motors India Ltd. And 2 Ors.
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0121
Tribunals and Commissions24 Jul 2020Dismissed
Uttam Datta Vs Mojaffar Rahaman Mondal
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0120
Tribunals and Commissions24 Jul 2020Partly Allowed
L.S. Sharma Vs Rai Bareli Development Authority Through Secretary
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0119
Tribunals and Commissions24 Jul 2020
Hindustan Insecticides Ltd. Vs Thakar And 4 Ors.
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0118
Tribunals and Commissions24 Jul 2020Dismissed
Kanayo Parmanand Merani Vs M/S. Pediyar Associates And 5 Ors.
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0117
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions24 Jul 2020Allowed
Pawan Rai Vs Dhantersi Devi
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0116
Tribunals and Commissions24 Jul 2020Disposed Of
Gurbax Singh Banga Vs Aviva Life Insurance Co. India Pvt. Ltd. And 3 Ors.
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0115
Consumer Protection Act, 1986 — Section 2(1)(d)
Tribunals and Commissions24 Jul 2020Allowed
United India Insurance Co. Ltd. Vs Sarvodaya India Ltd.
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0114
Tribunals and Commissions24 Jul 2020Dismissed
National Insurance Company Limited Vs M/S. D.D Spinners Pvt. Ltd.
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0113
Tribunals and Commissions24 Jul 2020Dismissed
M/S. M.S. Manufacturing Co. Vs New India Assurance Companyltd. And Ors.
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0112
Tribunals and Commissions24 Jul 2020Dismissed
Punjab Small Industries And Export Corp.Ltd. Vs Dr. (Mrs.) Kanta Jalota
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0111
Limitation Act, 1963 — Section 3, 5Consumer Protection Act, 1986 — Section 12(1)(C), 24A