Tribunals and Commissions27 Jan 2020Disposed Of
Rajasthan Housing Board & 2 Ors Vs Khushal Meghwal And Others
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0091
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 190 of 1,397
Tribunals and Commissions27 Jan 2020Disposed Of
M/S. Urban Umbrella Development And Management Company (Capital Greens) Vs Anita Sharma And Others
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0090
Tribunals and Commissions27 Jan 2020Disposed Of
Rajasthan Housing Board & 2 Ors Vs Khushal Meghwal And Others
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0088
Tribunals and Commissions27 Jan 2020Disposed Of
Omaxe Chandigarh Extension Developers Pvt. Ltd. & Anr Vs Sheshpal Sharma
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0087
Tribunals and Commissions27 Jan 2020Partly Allowed
C.J. Vijaya Kumari & 3 Ors Vs Assistant Engineer, (Operations) Apspdcl & 4 Ors
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0085
Consumer Protection Act, 1986 — Section 2(1)(o)
Tribunals and Commissions24 Jan 2020Dismissed
U.P. Awas Vikas Parishad & Anr Vs Murari Lal Bansal
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0093
Tribunals and Commissions24 Jan 2020Disposed Of
M/S. Bengal Unitech Universal Infrastructure Private Limited Vs Anindita Ghosh And Others
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0092
Consumer Protection Act, 1986 — Section 27
Tribunals and Commissions24 Jan 2020Dismissed
Emaar MGF Land Ltd. & Ors Vs Anita Jindal
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0086
Consumer Protection Act, 1986 — Section 27Code Of Criminal Procedure, 1973 — Section 14, 31, 200Insolvency And Bankruptcy Code, 2016 — Section 14, 238
Tribunals and Commissions24 Jan 2020Dismissed
Punjab Urban Planning And Development Authority (Now Bda) Vs Darshan Kumar
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0077
Consumer Protection Act, 1986 — Section 2(1)(g), 2(1)(o), 15, 21(b)
Tribunals and Commissions24 Jan 2020Dismissed
Sandeep Vs Branch Manager, Punjab National Bank & Anr.
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0076
Consumer Protection Act, 1986 — Section 15, 21(b)
Tribunals and Commissions23 Jan 2020
Mukesh Parikh & Anr Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0097
Tribunals and Commissions23 Jan 2020Dismissed
Prashant Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0096
Tribunals and Commissions23 Jan 2020Dismissed
New India Assurance Co. Ltd. Vs Palagiri Kumari & Ors.
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0095
Tribunals and Commissions23 Jan 2020Dismissed
Parvin Juneja Vs ICICI Bank LTD
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0094
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions23 Jan 2020Dismissed
Bajaj Allianz General Insurance Co. Ltd. Vs S. Ram Reddy & Anr
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0075
Central Motor Vehicles Rules, 1939 — Rule 3Motor Vehicles Act, 1988 — Section 3(1), 75(2)
Tribunals and Commissions23 Jan 2020Dismissed
Shriram General Insurance Co. Ltd. Vs Babulal Meena
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0074
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions23 Jan 2020Dismissed
M/S Sheetla Granite Daharra Kabrai Vs Dakshinanchal Vidhut Vitran Nigam Ltd
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0073
Consumer Protection Act, 1986 — Section 2 (1)(d)(i), 2(1)(d)(ii), (2)(1)(d), 3
Tribunals and Commissions22 Jan 2020Dismissed
Jalandhar Improvement Trust & Anr Vs Goverdhan Dutt Sharma
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0099
Consumer Protection Act, 1986 — Section 2(1)(r), 21(b)
Tribunals and Commissions22 Jan 2020Disposed Of
Niti Dixit Vs Imperia Structures LTD
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0098
Consumer Protection Act, 1986 — Section 2(1)(d)
Tribunals and Commissions22 Jan 2020Disposed Of
Surbhie Sindwaani & Anr Vs M/S. Prateek Infraprojects India Pvt. Ltd.
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0072