COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments

27,776 judgments · page 191 of 1,389

Tribunals and Commissions21 Jan 2020

Oriental Insurance Co. Ltd. & Anr Vs M/S. Rizwan Export House And Others

National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0115

Insurance Regulatory And Development Authority (Protection Of Policyholders’ Interests) Regulations, 2002 — Regulation 9

Tribunals and Commissions21 Jan 2020

Mohd. Irshad Vs Pradumn Singh

National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0071

Consumer Protection Act, 1986 — Section 21(b)

Tribunals and Commissions21 Jan 2020Allowed

Branch Manager, Universal Sompo General Insurance Company Limited. & 2 Ors Vs Didwaniya Exim Private Limited & Anr

National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0070

Code Of Civil Procedure, 1908 — Order 41 Rule 27Consumer Protection Act, 1986 — Section 21(b)

Tribunals and Commissions21 Jan 2020Partly Allowed/ Disposed Of

Deepak Agarwal & Anr Vs Rajat Chawla & Anr

National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0069

Consumer Protection Act, 1986 — Section 2(r), 2(r)(1), 3, 12(1)(a), 14, 14(1)(d), 14(1)(e), 21Indian Contract Act, 1872 — Section 54, 55, 74

Tribunals and Commissions20 Jan 2020Disposed Of

BSES Yamuna Power Ltd. Vs Sunil Kumar Jain

National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0084

Consumer Protection Act, 1986 — Section 24A

Tribunals and Commissions20 Jan 2020

M/S. N.J. Developers & 2 Ors. Vs Marve View CO-Operative Housing Society Ltd.

National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0083

Consumer Protection Act, 1986 — Section 13

Tribunals and Commissions20 Jan 2020Disposed Of

Force Motors Limited Vs Anil Kumar Sinha & 2 Ors

National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0082

Tribunals and Commissions20 Jan 2020Partly Allowed

Surjeet Sodhi & Ors Vs Fortis Hospital & Anr

National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0081

Consumer Protection Act, 1986 — Section 12, 21

Tribunals and Commissions20 Jan 2020Disposed Of

DLF LTD Vs Vinod Kapur & Anr

National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0080

Constitution Of India, 1950 — Article 136Consumer Protection Act, 1986 — Section 17, 19Limitation Act, 1963 — Section 14

Tribunals and Commissions20 Jan 2020Dismissed/Allowed

Manu Solanki & 8 Ors Vs Vinayaka Mission University (Formerly Known As Vinayaka Mission's Research Foundation Deemed University) And Others

National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0079

Constitution Of India, 1950 — Article 12, 19(1)(g), 41, 51AConsumer Protection Act, 1986 — Section 2(c)(iii), 2(d), 2(d)(ii), 2(g), 2(o), 2(1)(o), 21

Tribunals and Commissions20 Jan 2020Allowed

Narender Gupta Vs DLF Limited & 8 Ors

National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0078

Consumer Protection Act, 1986 — Section 2(1)(d)(i), 21(a)(i), 2(r)Haryana Apartment Owners Act, 1983 — Section 3(a), 3(f)Indian Contract Act, 1872 — Section 23, 28

Tribunals and Commissions20 Jan 2020Allowed

Laxman Singh Vs M/S. Ramprastha Sare Relity Pvt. Ltd.

National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0068

Tribunals and Commissions20 Jan 2020

Uttar Pradesh Nigam Vs Director General Directorate, Dak Bhawan & 4 Ors.

National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0067

Consumer Protection Act, 1986 — Section 19, 24A

Tribunals and Commissions20 Jan 2020Disposed Of

R.C. SOOD & CO. Developers PVT. LTD Vs Sunil Bansal

National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0066

Security Interest (Enforcement) Rules, 2002 — Rule 8Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(4)

Tribunals and Commissions20 Jan 2020Dismissed

Branch Manager, Shriram Transport Finance Co. Ltd. & Anr Vs Chanda Jaiswal

National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0065

Consumer Protection Act, 1986 — Section 17(1)(b), 21(b), 24, 25, 25(1), 27

Tribunals and Commissions20 Jan 2020Disposed Of

Sudesh Berry & 2 Ors Vs Kuldip Puri & 2 Ors

National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0064

Consumer Protection Act, 1986 — Section 21(b)

Tribunals and Commissions20 Jan 2020Dismissed

Gas Service Vs United India Insurance Co. & Ors

National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0063

Tribunals and Commissions17 Jan 2020

Smt Kamalabai Vishnu Khodse & Anr. Vs Dr. Yeshwant B. Khaosle & Anr

National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0109

Consumer Protection Act, 1986 — Section 21(b)Code Of Criminal Procedure, 1973 — Section 311

Tribunals and Commissions17 Jan 2020Disposed Of

Indigo Airlines & Anr Vs Aastha Pansari

National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0108

Constitution Of India, 1950 — Article 17, 17(2), 18, 19, 22, 22(1), 22(2)(a), 22(4), 24Consumer Protection Act, 1986 — Section 4, 5, 6, 21(b)

Tribunals and Commissions17 Jan 2020

Iffco Tokio General Insurance Co. Ltd Vs Jaysukhlal Jentilal Nakum

National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0107

Central Motor Vehicles Rules, 1989 — Rule 2(cab), 2(p), 7Motor Vehicles Act, 1988 — Section 2(21)