Tribunals and Commissions10 Jan 2020Dismissed
Mehul Bharatkumar Jain Vs M/S. Bellissimo Crown Buildmart Pvt. Ltd
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0058
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 193 of 1,389
Tribunals and Commissions10 Jan 2020Disposed Of
Bhargav Parnandi & Anr Vs M/S. Keystone Constructions
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0057
Tribunals and Commissions10 Jan 2020Dismissed
M/S. Ranbir Textiles Vs New India Insurance Company Ltd. & Anr
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0048
Tribunals and Commissions10 Jan 2020Dismissed
Ranjeetkumar Champalal Jain And Others Vs M/S. Bellissimo Crown Buildmart PVT. LTD.
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0047
Consumer Protection Act, 1986 — Section 11, 17, 21
Tribunals and Commissions10 Jan 2020Allowed
Sanjay Agarwal & Anr Vs Rosedale Developers Pvt. Ltd. & Anr.
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0046
Consumer Protection Act, 1986 — Section 2(d), 21(a)(i)West Bengal Co-Operative Societies. Act, 1983 — Section 7(a)West Bengal Building (Regulation Of Promotion Of Construction And Transfer Of Promoters) Act, 1993 — Section 8
Tribunals and Commissions10 Jan 2020Allowed
M/S. A.M. Associates Vs Sau Ujwalla Chandrakant Gaikwad & 2 Ors.
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0045
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions10 Jan 2020Disposed Of
T.V. Vishwanath Gupta & 7 Ors Vs Amara Jyothi House Building Co-Operative Society Ltd
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0044
Tribunals and Commissions10 Jan 2020Dismissed
Ansal Properties & Infrastructure Ltd Vs Preeti Singhal
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0027
Consumer Protection Act, 1986 — Section 2(1)(d)
Tribunals and Commissions10 Jan 2020Dismissed
Post Master Vs Ripan Kumar
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0026
Consumer Protection Act, 1986 — Section 2(1)(d)(ii), 2(1)(g), 2(1)(o), 14(1)(d), 15, 21(b), 25(3), 27Indian Post Office Act, 1898 — Section 6
Tribunals and Commissions10 Jan 2020Dismissed
United India Insurance Co. Ltd Vs Urmila Agarwal & 2 Ors
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0024
Consumer Protection Regulations, 2005 — Regulation 14(1)(i)Consumer Protection Act, 1986 — Section 21(b), 25(3), 27
Tribunals and Commissions10 Jan 2020Dismissed
M/S. Sagar Shopping Developers & Anr Vs Sagar Regency Co-Op. Hsg. Society LTD
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0023
Tribunals and Commissions10 Jan 2020Allowed
Foreign Postal Department & 2 Ors Vs Ashok Aggrawal
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0022
Consumer Protection Act, 1986 — Section 21(b)Indian Post Office Act, 1898 — Section 6, 33
Tribunals and Commissions09 Jan 2020
Ramesh G. Kohali Vs Shivanand Shanbag
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0032
Constitution Of India, 1950 — Article 142Consumer Protection Act, 1986 — Section 25, 27, 27(3), 296Code Of Civil Procedure, 1908 — Section 51, 251, 262, 264, Order 21 Rule 37, Order 39 Rule 2A
Tribunals and Commissions09 Jan 2020Dismissed
Indus Motor Company Pvt. Ltd. Vs Iqbal And Others
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0031
Tribunals and Commissions09 Jan 2020Disposed Of
Bank Of Baroda & 2 Ors Vs Jatinder Singh & 4 Ors
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0030
Consumer Protection Act, 1986 — Section 2(1)(d)
Tribunals and Commissions09 Jan 2020Disposed Of
Jodhpur Vidyut Vitran Nigam LTD. Vs Ravi Kant
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0029
Tribunals and Commissions09 Jan 2020Dismissed
Mohabbat Ali Vs Harish Chandra Saxena & Anr
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0028
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions09 Jan 2020
Tata Motors Ltd Vs Antonio Paulo Vaz & Anr
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0017
Consumer Protection Act, 1986 — Section 2(1)(d)(i), 2(1)(f), 2(1)(g), 2(1)(o), 2(1)(r), 2(d)(i), 13(1)(c), 13(1)(d), 13(1)(e), 13(1)(f), 13(1)(g), 14(1)(f), 15, 21(b), 25(3), 27Code Of Civil Procedure, 1908 — Section 47
Tribunals and Commissions09 Jan 2020Dismissed
HDFC Standard Life Insurance Co. Ltd. & 2 Ors Vs Debashish Sanyal & Anr
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0016
Tribunals and Commissions08 Jan 2020Dismissed
Parikshit Das Vs Allahabad Bank
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0052
Security Interest (Enforcement) Rules, 2002 — Rule 9Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13, 13(2), 13(4)Consumer Protection Act, 1986 — Section 2(1)(d)(ii), 2(1)(d)