Tribunals and Commissions06 Jan 2020Dismissed
B.M. Sharma Vs U.P. Avam Evam Vikas Parishad & Anr.
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0012
Consumer Protection Act, 1986 — Section 2(1)(d), 21(b)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 195 of 1,389
Tribunals and Commissions06 Jan 2020Dismissed
Tosoh India Pvt. Ltd. (Formerly Lilac Medicare Pvt. Ltd.) Vs Ram Kumar & 3 Ors
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0010
Consumer Protection Act, 1986 — Section 2(1)(d), 2(d(i)
Tribunals and Commissions06 Jan 2020Dismissed
Union Of India Vs Amal Chandra Hore
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0009
Consumer Protection Regulations, 2005 — Regulation 14(1)(i)Consumer Protection Act, 1986 — Section 2(1)(d)(ii), 2(1)(g), 2(1)(o), 3, 15, 21(b), 25(3), 27Indian Post Office Act, 1898 — Section 6
Tribunals and Commissions06 Jan 2020Partly Allowed
Chief Manager, Rajasthan State Road Transport Corporation & Anr Vs Ashok Kumar
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0008
Constitution Of India, 1950 — Article 21, 47Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(d)(ii), 148
Tribunals and Commissions03 Jan 2020Dismissed
Manager, New India Assurance CO. LTD. And Others Vs Dr. Vipul Rai & 4 ORW And Others
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0043
Drugs And Cosmetics Rules, 1945 — Rule 2(ee)(iii)Indian Medicine Central Council Act, 1970 — Section 2(1), 17(3)Consumer Protection Act, 1986 — Section 12, 25, 27
Tribunals and Commissions03 Jan 2020Disposed Of
Sanjay Kacholia And Others Vs Bashir Mohammed & 3 Ors
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0042
Tribunals and Commissions03 Jan 2020Dismissed
Rajnish Mukhra Vs R. P. Rana & 12 Ors
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0007
Consumer Protection Act, 1986 — Section 17(1)(a)(ii), 21(b), 25(3), 27Indian Penal Code, 1860 — Section 420
Tribunals and Commissions03 Jan 2020Dismissed
Force Motors Limited Vs Swaranjit Singh & Anr
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0006
Tribunals and Commissions03 Jan 2020Allowed
New India Assurance Co. Ltd Vs M/S. Strutech Computers & 2 Ors
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0005
Consumer Protection Act, 1986 — Section 2(1)(d), 19Indian Penal Code, 1860 — Section 380, 457
Tribunals and Commissions02 Jan 2020Disposed Of
Capital Greens Flat Buyer Associateion And Others Vs DLF Universal Limited & Anr.
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0004
Delhi Apartments Ownership Rules, 1987 — Rule 3Consumer Protection Act, 1986 — Section 2(a-I), 2(r), 12Delhi Apartments Ownership Act, 1986 — Section 3, 3(c), 3(j), 3(j)(vii)
Tribunals and Commissions02 Jan 2020Dismissed
Royal Sundaram Alliance Insurance Co. Ltd. Vs Sumit J. Ramchandani
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0003
Tribunals and Commissions02 Jan 2020Allowed
Raj Kumar Goyal Vs Jalandhar Improvement Trust & Anr
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0002
Tribunals and Commissions02 Jan 2020Dismissed
Nasibuddin Vs Nafis Ahmad
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0001
Code Of Civil Procedure, 1908 — Section 34Consumer Protection Act, 1986 — Section 17(1)(a)(ii), 21(b), 25(3), 27
Tribunals and Commissions24 Dec 2019Dismissed
M/S. E-Durables Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0073
Indian Sale Of Goods Act, 1930 — Section 20, 23(2), 26Marine Insurance Act, 1963 — Section 7Transfer Of Property Act, 1882 — Section 54
Tribunals and Commissions23 Dec 2019Partly Allowed
Anil Kumar Jain & Anr Vs M/S. Nexgen Infracon Private Limited (A Mahagun Group Company) And Others
National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0070
Consumer Protection Act, 1986 — Section 2(1)(d), 2(r), 12(1)(a), 21
Tribunals and Commissions23 Dec 2019Dismissed
BPTP LTD Vs Pradeep Sharma And Others
National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0069
Consumer Protection Act, 1986 — Section 2(r), 17(2), 19Haryana Urban Development Authority( Erection Of Buildings) Regulations, 1979 — Section 11N(2)
Tribunals and Commissions20 Dec 2019Dismissed
M/S. Prescon Realtors & Infrastructures Pvt. Ltd. & Anr Vs D.S. Ranganath
National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0072
Consumer Protection Act, 1986 — Section 2, 3, 3(ix), 4A, 7, 7A, 10, 19Maharashtra Ownership Flats Act, 1963 — Section 4, 4(a), 8
Tribunals and Commissions20 Dec 2019Partly Allowed/ Dismissed
M/S. Badyal Advanced Bone Joint & Children Hospital & Anr Vs Harnek Singh Through Lrs. & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0071
Constitution Of India, 1950 — Article 32Consumer Protection Act, 1986 — Section 2(1)(d)(ii)
Tribunals and Commissions20 Dec 2019Dismissed
Bank Of Baroda Vs R. Kamal Gupta & 4 Ors
National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0068
Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(o), 21(b)Banking Regulation Act, 1949 — Section 21A
Tribunals and Commissions20 Dec 2019Partly Allowed
Dean, Government Medical College Vs H.C.L. Infosystemes Ltd. & Ors
National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0067
Indian Contract Act, 1872 — Section 73