Tribunals and Commissions08 Jan 2020Dismissed
Satish Kumar Vs Inorbit Tour Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0051
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 194 of 1,389
Tribunals and Commissions08 Jan 2020
Charul Kothari & Anr Vs Microtec Construction Pvt. Ltd
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0050
Tribunals and Commissions08 Jan 2020
Microtech Constructions Private Ltd Vs Charul Kothari & Anr
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0049
Tribunals and Commissions08 Jan 2020Dismissed
SBI Life Insurance Company Ltd Vs Sosan
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0033
Tribunals and Commissions08 Jan 2020Disposed Of
Satish Kumar Vs Executive Engineer, Uhvpnl & Anr
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0020
Tribunals and Commissions08 Jan 2020Dismissed
S. Jayaraman Vs Properietor, Indira Stores Super Market & Anr
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0019
Tribunals and Commissions08 Jan 2020Dismissed
Sunita Bhalla Vs United Inida Insurance Co. Ltd And Others
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0018
Tribunals and Commissions07 Jan 2020Disposed Of
Gaurav Agarwal & Anr Vs M/S. Imperia Structures Ltd
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0037
Consumer Protection Act, 1986 — Section 2(o), 2(r)
Tribunals and Commissions07 Jan 2020Dismissed
Farokh Nariman Subedar & 10 Ors Vs Rajiv Agarwal & Anr
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0036
Tribunals and Commissions07 Jan 2020Partly Allowed
Haryana Urban Development Authority Vs Rajnish Gupta & 3 Ors
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0035
Limitation Act, 1963 — Section 5
Tribunals and Commissions07 Jan 2020Disposed Of
M/S. Swapnil Builders And Developers Vs Iila Banerjee
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0025
Tribunals and Commissions07 Jan 2020Disposed Of
Bajwa Developers Ltd. & Anr Vs Harjinder Singh Chhaggar & 6 Ors
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0021
Consumer Protection Act, 1986 — Section 27
Tribunals and Commissions07 Jan 2020Disposed Of
United India Insurance Co. Ltd Vs Gopal Agencies
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0015
Consumer Protection Act, 1986 — Section 21(b), 25(3), 27
Tribunals and Commissions07 Jan 2020Dismissed
M/S. Solidix India Vs New India Assurance Co. Ltd.
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0014
Consumer Protection Act, 1986 — Section 15, 21(b)
Tribunals and Commissions07 Jan 2020Dismissed
Resham Bhargava Vs Super Specialty Hospital, Mata Chanan Devi Hospital & 2 Ors
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0011
Tribunals and Commissions06 Jan 2020Disposed Of
Pankaj Garg And Others Vs Dlf Homes Panchkula PVT. LTD. & Anr
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0041
Tribunals and Commissions06 Jan 2020Disposed Of
M/S. Mantri Developers Private Limited & 2 Ors. Vs Nupur Anchlia & Anr
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0040
Tribunals and Commissions06 Jan 2020Disposed Of
Sanjila Bansal And Others Vs M/S. Omaxe Chandigarh Extension Developers Private Limited & 2 Ors
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0039
Tribunals and Commissions06 Jan 2020
Laxman A. Tekwani Vs Ganesh & Anr
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0038
Code Of Civil Procedure, 1908 — Order 41 Rule 22Consumer Protection Act, 1986 — Section 14(1)(d)
Tribunals and Commissions06 Jan 2020Dismissed
Transport Corporation Of India LTD. Vs Dinesh Agarwal
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0013
Consumer Protection Act, 1986 — Section 21(b)