Tribunals and Commissions20 Dec 2019Dismissed
Eden Real Estates Pvt. Ltd. & Anr Vs Seema Mukherjee
National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0066
Consumer Protection Act, 1986 — Section 5, 19
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 196 of 1,389
Tribunals and Commissions20 Dec 2019Dismissed
Mamta Chaudaha & Anr Vs Branch Manager/Head Manager, State Bank Of India & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0065
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions19 Dec 2019Disposed Of
Shourya Towers Pvt. Ltd. & 2 Ors Vs Surinder Kaur Plaha & Anr
National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0064
Punjab Apartment And Property Regulation Rules, 1995 — Rule 17Punjab Apartment And Property Regulation Act, 1995 — Section 5, 6(1), 14
Tribunals and Commissions19 Dec 2019Dismissed
M/S. L & T Finance Limited Vs Deelip Laxman Nitnaware & Anr
National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0063
Consumer Protection Act, 1986 — Section 17(1)(a)(ii), 21(b), 25(3), 27
Tribunals and Commissions19 Dec 2019Dismissed
Bijay Kumar Sinha Vs Satyendra Narain Karn & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0062
Consumer Protection Act, 1986 — Section 3, 21(b)
Tribunals and Commissions18 Dec 2019Dismissed
M/S. Ramajaneya Builders & Anr Vs Kagana Gopala Rao
National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0054
Indian Penal Code, 1860 — Section 34, 323, 341, 420, 448, 506Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions18 Dec 2019Allowed
M/S. Vaidehi Akash Housing Pvt. Ltd. & Anr Vs B. Vijaykumar & Sons Pvt. Ltd. And Others
National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0053
Consumer Protection Act, 1986 — Section 2(1)(d), 19
Tribunals and Commissions18 Dec 2019Dismissed
Shriom Sharma Vs Estate Officer
National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0052
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions18 Dec 2019
Mehnga Singh Khera & Anr Vs M/S. Unitech Ltd
National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0051
Consumer Protection Act, 1986 — Section 2(1)(b), 2(1)(d), 21, 24(A)Environment (Protection) Act, 1986 — Section 3(3)Indian Contract Act, 1872 — Section 74
Tribunals and Commissions18 Dec 2019Dismissed
Kuoni Travel (India) Pvt. Ltd Vs Prabirendra Mohan Mitra & 4 Ors
National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0050
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions18 Dec 2019Dismissed
Force Motors Limited And Others Vs Mahendra Bhanudas Dhurgude & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0049
Consumer Protection Act, 1986 — Section 2(1)(f), 13(1)(c), 13(1)(d), 13(1)(e), 13(1)(f), 13(1)(g), 21(b)
Tribunals and Commissions18 Dec 2019Dismissed
New India Assurance Co. Ltd Vs Shree Shankar Sahkari Sakhar Karkhana Ltd
National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0048
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions18 Dec 2019Allowed
Sumitesh Anand & Anr Vs Imperia Structures Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0047
Consumer Protection Act, 1986 — Section 2(1)(d), 2(d)(ii), 3, 12, 21Arbitration And Conciliation Act, 1996 — Section 8
Tribunals and Commissions17 Dec 2019Dismissed
Qamar Jahan & Anr Vs Dr. Nisar Ahmed Tyagi & Ors
National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0046
Tribunals and Commissions17 Dec 2019Allowed
Vishal Gupta & Anr Vs M/S. Imperia Structures Ltd
National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0045
Tribunals and Commissions17 Dec 2019Disposed Of
Gopal Aggarwal Vs M/S. Metro Motors & Anr
National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0043
Consumer Protection Act, 1986 — Section 2(1)(a), 2 (1)(a)(i), 2(1)(a) (ii), 2(1)(a) (iii), 2(1)(d), 2(1)(f), 13(1)(c), 13(1)(d), 13(1)(e), 13(1)(f), 13(1)(g), 14, 14(f), 21(b)
Tribunals and Commissions13 Dec 2019Partly Allowed
M/S. Lokhandwala Construction Industries Pvt. Ltd Vs Bala K. Ayer
National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0060
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions13 Dec 2019Dismissed
Vyankateshwara Infrastructure & Vyankateshwara Construction & Anr Vs Sunanda Parchaki & Anr
National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0059
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions13 Dec 2019Partly Allowed
Raju Ananda Shelar & Anr Vs M/S Jayati Constructions
National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0058
Consumer Protection Act, 1986 — Section 2(r), 21
Tribunals and Commissions13 Dec 2019Disposed Of
Maruti Suzuki India Limited Vs M. Shivashankarappa & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0044