Tribunals and Commissions17 Jan 2020Disposed Of
Safecon Apartments PVT. LTD Vs Sujoy Biswas & 25 Ors
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0106
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 192 of 1,389
Tribunals and Commissions17 Jan 2020Partly Allowed
Morzaria Products LLP Vs Marvel Omega Builders Pvt. Ltd.
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0059
Tribunals and Commissions16 Jan 2020Disposed Of
Neptune Venture & Developers (P) LTD Vs Raja G. Hadikyal
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0119
Tribunals and Commissions16 Jan 2020Dismissed
M/S. Maa Sarada Construction Vs Kaliprasanna Gangopadhyay & 4 Ors
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0118
Tribunals and Commissions16 Jan 2020Allowed
Oriental Insurance Co. Ltd. & 2 Ors. Vs M/S. Amba Shakti Ispat Limited & Anr
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0117
Limitation Act, 1963 — Section 5
Tribunals and Commissions16 Jan 2020Dismissed
Virender Singh Vs M/S. Darshana Trading Company & Anr
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0116
Indian Penal Code, 1860 — Section 420, 465, 467, 468, 471
Tribunals and Commissions16 Jan 2020Dismissed
Rajendra Kumar Verma & Anr Vs Chanchala Bag & 4 Ors
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0062
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions16 Jan 2020Dismissed
Rajendra Kumar Verma & Anr Vs Dolly Rani Bag & 3 Ors
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0061
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions16 Jan 2020Dismissed
Rattan Lal Bharadwaj Vs Magma Financial Corporation Ltd
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0060
Tribunals and Commissions16 Jan 2020Dismissed
Manjit Singh & Anr Vs Civil Hospital & Ors
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0055
Tribunals and Commissions15 Jan 2020Dismissed
Seema Begum Vs HDFC Standard Life Insurance Company Limited & 2 Ors
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0123
Tribunals and Commissions15 Jan 2020Dismissed
Hyundai Motor India Ltd. & Anr. Vs Hardeep Singh & Anr
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0122
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions15 Jan 2020Disposed Of
M/S. HIKAL LTD Vs Cholamandalam Ms General Insurance Company Limited & Anr
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0121
Tribunals and Commissions15 Jan 2020Partly Allowed/ Disposed Of
Nidhi Mittal & Anr Vs Prateek Infra Projects India PVT. LTD
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0120
Land Acquisition Act, 1894 — Section 4(1), 6(1)Consumer Protection Act, 1986 — Section 2(r), 2(1)(r)
Tribunals and Commissions15 Jan 2020Dismissed
Albert D'souza Vs Madhusudhan Acharya & 7 Ors
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0056
Tribunals and Commissions15 Jan 2020Dismissed
Ravindra Sakharam Nagare Vs Ajay Rao Saheb & 3 Ors
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0054
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions15 Jan 2020Dismissed
M/S. S.R. Bio Chem Vs Oriental Insurance Company Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0053
Insurance Regulatory And Development Authority (Protection Of Policyholders’ Interests) Regulations, 2002 — Regulation 9Insurance Act, 1938 — Section 64UM
Tribunals and Commissions14 Jan 2020Dismissed
M/S. N.H. Matcon Vs Chander Kanta Gujral & Anr
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0125
Tribunals and Commissions14 Jan 2020Dismissed
M/S. M.S. Shah Developers PVT. LTD Vs Kishore Birbal Soni
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0124
Mumbai Municipal Corporation Act, 1888 — Section 354(a)Consumer Protection Act, 1986 — Section 2(o)
Tribunals and Commissions13 Jan 2020Dismissed
Sanjiv Kumar Vs National Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0034
Motor Vehicles Act, 1988 — Section 39, 40, 43, 192Consumer Protection Act, 1986 — Section 21(b)