Consumer Protection Act, 1986 — Section 2(d), 2(1)(d), 2(o), 3, 21(b)Consumer Protection Act, 2019 — Section 2(42)Maharashtra Slum Areas Act, 1971 — Section 42

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Tribunals and Commissions17 Jun 2022Disposed Of

DLf Homes Panchkula Pvt. Ltd Vs Parveen Kumar & 2 Ors

National Consumer Disputes Redressal Commission · (2022) 06 NCDRC CK 0059

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Tribunals and Commissions14 Jun 2022Disposed Of

Suparna Nihal Singh Vs M/s Ireo Grace Realtech Pvt. Ltd. & Anr

National Consumer Disputes Redressal Commission · (2022) 06 NCDRC CK 0038

Consumer Protection Act, 1986 — Section 2(1)(d), 14, 21(a)(i)

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Tribunals and Commissions14 Jun 2022Disposed Of

Ashay Shah Vs Ireo Grace Realtech Pvt. Ltd. & Anr

National Consumer Disputes Redressal Commission · (2022) 06 NCDRC CK 0020

Consumer Protection Act, 1986 — Section 2(1)(d), 14(1)(d), 21(a)(i)

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Tribunals and Commissions14 Jun 2022Disposed Of

Anurag Gupta Vs Ireo Grace Realtech Pvt. Ltd. & 4 Ors

National Consumer Disputes Redressal Commission · (2022) 06 NCDRC CK 0019

Consumer Protection Act, 1986 — Section 2(1)(d), 14, 21(a)(i)

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Tribunals and Commissions14 Jun 2022Disposed Of

Sriharsh Singh Vs Ireo Grace Realtech Private Limited & 4 Ors

National Consumer Disputes Redressal Commission · (2022) 06 NCDRC CK 0018

Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(o), 14(1)(d), 21(a)(i)

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Tribunals and Commissions14 Jun 2022Dismissed

PPS International Vs Punjab National Bank

National Consumer Disputes Redressal Commission · (2022) 06 NCDRC CK 0017

Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(d)(ii), 2(1)(o)

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Tribunals and Commissions14 Jun 2022Dismissed

M.M. Kariappa & Anr Vs Hemalatha Jaswanth & 2 Ors

National Consumer Disputes Redressal Commission · (2022) 06 NCDRC CK 0016

Indian Penal Code, 1860 — Section 304A, 338

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Tribunals and Commissions14 Jun 2022Dismissed

M/s Deb Construction Vs Sukumar Paul & 2 Ors

National Consumer Disputes Redressal Commission · (2022) 06 NCDRC CK 0015

West Bengal (Regulation of Promotion of Construction and Transferring by Promoters) Act, 1993 — Section 12A

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Tribunals and Commissions13 Jun 2022Disposed Of

Dr. Sameer Mehta, NRI Vs M/s Emaar Mgf Land Private Limited

National Consumer Disputes Redressal Commission · (2022) 06 NCDRC CK 0058

Consumer Protection Act, 1986 — Section 2(1)(d)

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Tribunals and Commissions13 Jun 2022Partly Allowed

Rupika Arora & Anr Vs Emaar MGF Land Limited

National Consumer Disputes Redressal Commission · (2022) 06 NCDRC CK 0057

Contract Act, 1872 — Section 74Companies Act, 1956 — Section 391, 392, 393, 394

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Tribunals and Commissions13 Jun 2022Dismissed

Md. Usman Vs Jiwan Health Clinic & Anr

National Consumer Disputes Redressal Commission · (2022) 06 NCDRC CK 0037

Consumer Protection Act, 1986 — Section 21(b)

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Tribunals and Commissions13 Jun 2022Disposed Of

Jitendra Shiv Kumar Ahuja & Anr Vs M/s Ireo Pvt. Ltd

National Consumer Disputes Redressal Commission · (2022) 06 NCDRC CK 0036

Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(r), 12(4), 21Real Estate (Regulation And Development) Act, 2016 — Section 18, 71(1), 79, 88

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Tribunals and Commissions10 Jun 2022Dismissed

Rama Sankar Jaiswal Vs Vasan Eye Care Hospital & 2 Ors

National Consumer Disputes Redressal Commission · (2022) 06 NCDRC CK 0035

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Tribunals and Commissions10 Jun 2022Allowed

OP Chandna & Anr Vs M/s Tashee Land Developers Pvt. Ltd. & 2 Ors.

National Consumer Disputes Redressal Commission · (2022) 06 NCDRC CK 0034

Consumer Protection Act, 1986 — Section 13(2)

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Tribunals and Commissions10 Jun 2022Dismissed

K. Soni Builders Vs Tarun Mehra & Anr

National Consumer Disputes Redressal Commission · (2022) 06 NCDRC CK 0033

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Tribunals and Commissions09 Jun 2022Dismissed

Divisional Manager, L.I.C. Of India & Anr Vs R. Viji Akila & Anr

National Consumer Disputes Redressal Commission · (2022) 06 NCDRC CK 0032

Consumer Protection Act, 1986 — Section 21(b)

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