Tribunals and Commissions09 Jun 2022Allowed
Saikat Banerjee Vs Medical Director, Dr. Babasaheb Ambedkar Memorial Hospital
National Consumer Disputes Redressal Commission · (2022) 06 NCDRC CK 0031
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 146 of 1,397
Tribunals and Commissions09 Jun 2022Dismissed
Leelavan Dineshkumar Jain & Ors Vs Rajasthan Hospital
National Consumer Disputes Redressal Commission · (2022) 06 NCDRC CK 0030
Consumer Protection Act, 1986 — Section 19Indian Penal Code, 1860 — Section 114, 202, 304[1], 338
Tribunals and Commissions09 Jun 2022Allowed
P.P. Social Welfare Society Vs M/s Parsvnath Developers Limited
National Consumer Disputes Redressal Commission · (2022) 06 NCDRC CK 0029
Tribunals and Commissions08 Jun 2022Dismissed
Balaji Super Speciality Hospital & Anr Vs Aruna Agarwal
National Consumer Disputes Redressal Commission · (2022) 06 NCDRC CK 0028
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions08 Jun 2022Dismissed
Shailendra Kumar Bajpai Vs Kuldeep Saxena & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 06 NCDRC CK 0027
Consumer Protection Act, 1986 — Section 21(b), 58(1)(b)
Tribunals and Commissions08 Jun 2022Allowed
Rashmi Idnani Vs Jaiprakash Associate Ltd
National Consumer Disputes Redressal Commission · (2022) 06 NCDRC CK 0026
Real Estate (Regulation And Development) Act, 2016 — Section 2(n)
Tribunals and Commissions07 Jun 2022Allowed
Motilal Oswal Securities Ltd Vs New India Assurance Co. Ltd.
National Consumer Disputes Redressal Commission · (2022) 06 NCDRC CK 0025
Consumer Protection Act, 1986 — Section 35(1)(a)General Clauses Act, 1897 — Section 13(2)Code of Civil Procedure, 1908 — Order 2 Rule 3
Tribunals and Commissions07 Jun 2022Disposed Of
Nikhil Behl & Anr Vs Supertech Limited
National Consumer Disputes Redressal Commission · (2022) 06 NCDRC CK 0024
Tribunals and Commissions06 Jun 2022Dismissed
Oriental Insurance Co. Ltd. Vs Jagpal Singh
National Consumer Disputes Redressal Commission · (2022) 06 NCDRC CK 0023
Indian Penal Code, 1860 — Section 379
Tribunals and Commissions06 Jun 2022Dismissed
Major Sandeep Vinayak & Ors Vs Army Welfare Housing Organization & Ors
National Consumer Disputes Redressal Commission · (2022) 06 NCDRC CK 0021
Consumer Protection Act, 1986 — Section 12(1)(c)
Tribunals and Commissions03 Jun 2022Partly Allowed
Sweta Khandelwal Vs Dr. A.K. Jain & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 06 NCDRC CK 0001
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions02 Jun 2022Disposed Of
Deepika Chaudhary Chandra & Anr Vs M/s Emaar Mgf Land Limited
National Consumer Disputes Redressal Commission · (2022) 06 NCDRC CK 0002
Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(d)(ii), 2(r), 21, 21(a)(i), 22(1)
Tribunals and Commissions01 Jun 2022Disposed Of
Sheetal Malhotra Vs Ireo Grace Realtech Pvt. Ltd
National Consumer Disputes Redressal Commission · (2022) 06 NCDRC CK 0014
Tribunals and Commissions01 Jun 2022Allowed
Manager, National Insurance Co. Ltd. & 2 Ors Vs M/s Agrahari Dal & Anr
National Consumer Disputes Redressal Commission · (2022) 06 NCDRC CK 0013
Tribunals and Commissions01 Jun 2022Partly Allowed
Abhishek V.S. & Ors. Vs K.V.M. Hospital & Ors
National Consumer Disputes Redressal Commission · (2022) 06 NCDRC CK 0012
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions01 Jun 2022Dismissed
Smt. K. NIRMALA & 3 Ors Vs M/s Apollo Hospitals Enterprises Limited & 4 Ors
National Consumer Disputes Redressal Commission · (2022) 06 NCDRC CK 0011
Tribunals and Commissions01 Jun 2022Disposed Of
BBF Industries Ltd Vs United India Insurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2022) 06 NCDRC CK 0010
Tribunals and Commissions01 Jun 2022Dismissed
Gobardhan Tad (Since Deceased) Through Lrs Vs ICICI Bank Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 06 NCDRC CK 0009
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions01 Jun 2022Dismissed
State Bank Of India Vs Sat Pal Gupta
National Consumer Disputes Redressal Commission · (2022) 06 NCDRC CK 0008
Information Technology Act, 2000 — Section 66Indian Penal Code, 1860 — Section 420Negotiable Instruments Act, 1881 — Section 89(3)
Tribunals and Commissions01 Jun 2022Disposed Of
Prince Kohli & Anr Vs SS Group Pvt. Ltd. & 4 Ors
National Consumer Disputes Redressal Commission · (2022) 06 NCDRC CK 0007