Tribunals and Commissions01 Jun 2022Partly Allowed
Sandeep Kumar & Anr Vs S.M.V. Agencies Private Limited & 3 Ors
National Consumer Disputes Redressal Commission · (2022) 06 NCDRC CK 0006
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 147 of 1,397
Tribunals and Commissions01 Jun 2022Dismissed
Dr Harpreet Singh & Anr Vs Harkanwar Singh & Anr
National Consumer Disputes Redressal Commission · (2022) 06 NCDRC CK 0005
i. Consumer Complaint No. 3333 of 2017 titled Raju Chowdhary and Anr. Vs. Athena Infrastructure Ltd. and Anr., ii Ireo Grace Relatech Pvt. Ltd., Vs Abhishek Khanna (2021) 3 SCC 241
Tribunals and Commissions01 Jun 2022Disposed Of
Kulwinder Kaur Vs Ireo Grace Realtech Pvt. Ltd
National Consumer Disputes Redressal Commission · (2022) 06 NCDRC CK 0004
Tribunals and Commissions01 Jun 2022Disposed Of
Renu Kwatra & Anr Vs Athena Infrastructure Limited
National Consumer Disputes Redressal Commission · (2022) 06 NCDRC CK 0003
Tribunals and Commissions30 May 2022Disposed of.
Jaypee Kove Buyers Association Vs Jaiprakash Associates Limited
National Consumer Disputes Redressal Commission · (2022) 05 NCDRC CK 0068
Consumer Protection Act, 1986 — Section 2(1)(d), 2(r), 12(1)(b), 12(1)(c), 21Uttar Pradesh Apartment (Promotion of Construction, Ownership and Maintenance) Act, 2010 — Section 4
Tribunals and Commissions27 May 2022Partly Allowed
Raj Kumar Gupta Vs Emaar MGF Land Limited
National Consumer Disputes Redressal Commission · (2022) 05 NCDRC CK 0067
Consumer Protection Act, 1986 — Section 12(1)(a)
Tribunals and Commissions27 May 2022Allowed
Jaypee Kasablanca Buyers Welfare Association Vs Jaiprakash Associates Ltd
National Consumer Disputes Redressal Commission · (2022) 05 NCDRC CK 0041
Consumer Protection Act, 1986 — Section 2(1)(d), 2(r), 12(1)(b), 21(1)(b)
Tribunals and Commissions27 May 2022Allowed
Prem Nath Vasistha Vs Jaiprakash Associates Ltd
National Consumer Disputes Redressal Commission · (2022) 05 NCDRC CK 0040
Consumer Protection Act, 1986 — Section 2(1)(d), 2(r), 14, 21
Tribunals and Commissions27 May 2022Allowed
Sangeeta Agarwal & Anr Vs M/s Chintels India Ltd
National Consumer Disputes Redressal Commission · (2022) 05 NCDRC CK 0039
Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(r), 12(1)(a)
Tribunals and Commissions26 May 2022Disposed Of
Sukhbir Grewal Vs Omaxe Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 05 NCDRC CK 0070
Tribunals and Commissions26 May 2022Dismissed
Davis V.C Vs M/s Lourdes Hospital & Anr
National Consumer Disputes Redressal Commission · (2022) 05 NCDRC CK 0043
Consumer Protection Act, 1986 — Section 21(a)(ii)
Tribunals and Commissions26 May 2022Allowed
M/s Lourdes Hospital & Anr Vs Davis V.C
National Consumer Disputes Redressal Commission · (2022) 05 NCDRC CK 0042
Consumer Protection Act, 1986 — Section 21(a)(ii)
Tribunals and Commissions25 May 2022Partly Allowed
T. Balakrishnan & Ors Vs S. P. Fort Hospital & Ors
National Consumer Disputes Redressal Commission · (2022) 05 NCDRC CK 0049
Consumer Protection Act, 1986 — Section 19Indian Penal Code, 1860 — Section 34, 304II
Tribunals and Commissions25 May 2022Partly Allowed
Udayan & Ors Vs M/s Imaging Point & Ors
National Consumer Disputes Redressal Commission · (2022) 05 NCDRC CK 0048
Tribunals and Commissions25 May 2022Dismissed
M/s Samad Hospital Vs S. Muhammed Basheer
National Consumer Disputes Redressal Commission · (2022) 05 NCDRC CK 0047
Tribunals and Commissions25 May 2022Dismissed
Government Of India & 3 Ors Vs Master Akash
National Consumer Disputes Redressal Commission · (2022) 05 NCDRC CK 0046
Tribunals and Commissions25 May 2022Partly Allowed
Neeraj Chowdhary & 13 Ors Vs M/s BPTP Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 05 NCDRC CK 0045
Consumer Protection Act, 1986 — Section 12(1)(a), 12(1)(c)
Tribunals and Commissions25 May 2022Allowed
Dr. Hemant Gupta Vs Ram Janam Tripathi
National Consumer Disputes Redressal Commission · (2022) 05 NCDRC CK 0044
Tribunals and Commissions24 May 2022Dismissed
Group Captain Bhupinder Singh Vs Chief Administrator, Gmada & Anr
National Consumer Disputes Redressal Commission · (2022) 05 NCDRC CK 0069
Tribunals and Commissions24 May 2022Dismissed
National Insurance Co. Ltd Vs M/s Nitin Industries & Anr
National Consumer Disputes Redressal Commission · (2022) 05 NCDRC CK 0060