Tribunals and Commissions28 Jun 2022Dismissed
Megha Malhotra Vs Dada Nissan & Anr
National Consumer Disputes Redressal Commission · (2022) 06 NCDRC CK 0065
Consumer Protection Act, 1986 — Section 21(b)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 144 of 1,397
Tribunals and Commissions27 Jun 2022Disposed Of
Basanta Kumar Nandy & 14 Ors Vs Dreamz Infra India Ltd. (Formerly Known As Dreamz Infra India Pvt. Ltd.)
National Consumer Disputes Redressal Commission · (2022) 06 NCDRC CK 0069
Consumer Protection Act, 1986 — Section 12(1)(c), 13(6)
Tribunals and Commissions24 Jun 2022Dismissed
Gurmeet Kaur Vs Dr. Tej Pal Singh Sandhu & Anr
National Consumer Disputes Redressal Commission · (2022) 06 NCDRC CK 0040
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions24 Jun 2022Allowed
Bakshi Ortho & Maternity Centre Vs Kulwant Singh Lrs. & Anr
National Consumer Disputes Redressal Commission · (2022) 06 NCDRC CK 0039
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions23 Jun 2022Disposed Of
Kreeti Sharma & Anr Vs M/s Ireo Grace Realtech Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2022) 06 NCDRC CK 0051
Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(o), 12(1)(a), 14(1)(d)
Tribunals and Commissions23 Jun 2022Disposed Of
Reena Kwatra Vs M/s Ireo Grace Realtech Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2022) 06 NCDRC CK 0050
Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(o), 12(1)(a), 14(1)(d)
Tribunals and Commissions23 Jun 2022Disposed Of
Nupur Bansal & 2 Ors Vs M/s Ireo Grace Realtech Pvt. Ltd
National Consumer Disputes Redressal Commission · (2022) 06 NCDRC CK 0049
Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(o), 14(1)(d), 21
Tribunals and Commissions23 Jun 2022Disposed Of
Meenu Mehta & Anr Vs Ireo Grace Realtech Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2022) 06 NCDRC CK 0048
Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(o), 12(1)(a), 14(1)(d)Contract Act, 1872 — Section 23
Tribunals and Commissions23 Jun 2022Disposed Of
Shubre Prakash & Anr Vs M/s Ireo Grace Realtech Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2022) 06 NCDRC CK 0047
Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(o), 12(1)(a), 14(1)(d)
Tribunals and Commissions23 Jun 2022Dismissed
M/s Aksh Optifibre Ltd Vs IFFCO Tokio General Insurance Company Ltd
National Consumer Disputes Redressal Commission · (2022) 06 NCDRC CK 0046
Tribunals and Commissions23 Jun 2022Disposed Of
Aashu Gandhi & Anr Vs M/s Emaar Mgf Land Limited
National Consumer Disputes Redressal Commission · (2022) 06 NCDRC CK 0045
Tribunals and Commissions23 Jun 2022Dismissed
SGT Chaman Lal & Anr Vs Smt Archana Sharma
National Consumer Disputes Redressal Commission · (2022) 06 NCDRC CK 0044
Consumer Protection Act, 1986 — Section 2(1)(d), 19(a)
Tribunals and Commissions23 Jun 2022Allowed
Oriental Insurance Company Ltd Vs M/s Dangi Financial & Management Consultancy Pvt. Ltd
National Consumer Disputes Redressal Commission · (2022) 06 NCDRC CK 0043
Code Of Criminal Procedure, 1973 — Section 156(3)Indian Penal Code, 1860 — Section 406, 409, 420
Tribunals and Commissions23 Jun 2022Allowed
Ved Prakash Aggarwal Vs Rajesh Singh (Advocate)
National Consumer Disputes Redressal Commission · (2022) 06 NCDRC CK 0042
Consumer Protection Act, 1986 — Section 2(1)(o)Consumer Protection Act, 2019 — Section 2(42)
Tribunals and Commissions23 Jun 2022Allowed
Anju Aggarwal Vs Pawan Kumar Tiwari
National Consumer Disputes Redressal Commission · (2022) 06 NCDRC CK 0041
Consumer Protection Act, 1986 — Section 2(1)(o)Consumer Protection Act, 2019 — Section 2(42)
Tribunals and Commissions22 Jun 2022Dismissed
M/s Preet Land Promoters & Developers Pvt. Ltd Vs M/s Mahajan Indutrial Corp
National Consumer Disputes Redressal Commission · (2022) 06 NCDRC CK 0054
Consumer Protection Act, 1986 — Section 19Limitation Act, 1963 — Section 5
Tribunals and Commissions22 Jun 2022Dismissed
M/s Preet Land Promoters & Developers Pvt. Ltd Vs Madhu Paul
National Consumer Disputes Redressal Commission · (2022) 06 NCDRC CK 0053
Consumer Protection Act, 1986 — Section 19Limitation Act, 1963 — Section 5
Tribunals and Commissions22 Jun 2022Dismissed
State Bank Of India Vs Jarnail Singh & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 06 NCDRC CK 0052
Consumer Protection Act, 1986 — Section 21(b)Code of Civil Procedure, 1908 — Order 41 Rule 27
Tribunals and Commissions21 Jun 2022Allowed
Surlata Hospital & Anr Vs Sarasheej Sahebrao Shate & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 06 NCDRC CK 0063
Consumer Protection Act, 1986 — Section 19(a)Indian Penal Code, 1860 — Section 304(A)
Tribunals and Commissions21 Jun 2022Dismissed
Smt Manjulata Garg Vs Dr R. C. Mishra & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 06 NCDRC CK 0062